COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 16 of 29
N.C. Rastogi Vs Union of India and Others
Delhi High Court · AIR 1986 Delhi 128 : (1985) 2 ILR Delhi 586
Renu Vij Vs Surinder Kumar
Delhi High Court · AIR 1986 Delhi 33 : (1985) 9 DRJ 323 : (1986) 1 ILR Delhi 336
Bachan Kaur and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1985) ACJ 803
Delhi Box Co. Vs Munshi Lal Abhinandan Kumar
Delhi High Court · (1985) 28 DLT 272 : (1985) 9 DRJ 151 : (1985) RLR 408
Vidya Grover Vs D.D. Grover
Delhi High Court · (1986) 1 ARBLR 21 : (1985) RLR 449
Suman Vermani Etc. Vs Balak Ram Etc.
Delhi High Court · (1985) 2 ACC 172 : (1986) ACJ 136
Chanderwati and Others Vs Universal Fire and General Insurance Co. and Others
Delhi High Court · (1985) 05 DEL CK 0080
Lal Chand Madhav Das Vs Union of India and Others
Delhi High Court · (1987) ACJ 61 : AIR 1986 Delhi 29 : (1985) 9 DRJ 317
Ram Kumar and Others Vs Rajinder Thakur and Others
Delhi High Court · (1986) 10 DRJ 33
Gautam Electricals Co. Pvt. Ltd. Vs Seth and Sons Pvt. Ltd.
Delhi High Court · (1986) 29 DLT 102
Diwan Chand Kapoor Vs The New Rialto Cinema Pvt. Ltd.
Delhi High Court · (1987) 62 CompCas 810 : (1985) 28 DLT 310
Kuldeep Singh Vs Union of India and Others
Delhi High Court · AIR 1986 Delhi 56 : (1987) 1 ARBLR 359 : (1985) 2 ILR Delhi 155
Krishan Kumar Jaggia Vs Jag Mohan Bhardwaj
Delhi High Court · AIR 1986 Delhi 142 : (1985) 28 DLT 193
Auto Steering India (P) Ltd. (in liquidation) Vs Tokyo Marine and Fire Insurance Co. Ltd.
Delhi High Court · AIR 1985 Delhi 408
Mohd. Shamim Farooqi and Another Vs Delhi Wakf Board
Delhi High Court · AIR 1985 Delhi 464 : (1985) 28 DLT 251 : (1986) 10 DRJ 101 : (1985) RLR 461
Employees'' State Insurance Corporation Vs Faqir Chand
Delhi High Court · (1986) 1 ACC 318 : (1986) 29 DLT 316
Kapur Sons and Co. Vs Commissioner of Income Tax
Delhi High Court · (1985) 48 CTR 227 : (1986) 157 ITR 382 : (1985) 23 TAXMAN 66
COMMISSIONER OF GIFT TAX Vs HARINDER KATYAL AND L/RS. OF LATE BHAGWAN DASS KATYAL.
Delhi High Court · (1986) 50 CTR 108 : (1985) 23 TAXMAN 9