High Courts13 Feb 1985
Maharaja Exports and Another Vs Apparels Export Promotion Council
Delhi High Court · (1986) 60 CompCas 353 : (1985) 2 ILR Delhi 459
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 25 of 29
High Courts12 Feb 1985
Kamla Devi Vs Superintendent, Central Jail, Delhi and Others
Delhi High Court · (1985) 2 Crimes 893 : (1985) 9 DRJ 105
High Courts12 Feb 1985
Y.A. Bawa Vs Srinivas Jain
Delhi High Court · (1985) 8 DRJ 337
Customs Act, 1962 — Section 135
High Courts12 Feb 1985
Charanjit Lal Vs State and Others
Delhi High Court · (1985) CriLJ 1541 : (1985) 1 Crimes 1115 : (1985) 28 DLT 92 : (1985) 9 DRJ 135 : (1986) 2 ILR Delhi 417 : (1985) 2 RCR(Criminal) 211
High Courts12 Feb 1985Dismissed
Management of Sylvania and Laxman Ltd. Vs Lt. Governor and Others
Delhi High Court · (1985) 51 FLR 81 : (1995) 3 LLJ 498
Industrial Disputes Act, 1947 — Section 33(2)
High Courts12 Feb 1985
Y.S. Bawa, Supdt. Customs and Central Excise Vs Siri Niwas Jain, New Delhi
Delhi High Court · (1985) 21 ELT 382
High Courts12 Feb 1985
Rohtas Industries Ltd. and Another Vs Union of India (UOI) and Another
Delhi High Court · AIR 1985 Delhi 390
Constitution of India, 1950 — Article 226Emergency Risks (Factories) Insurance Act, 1962 — Section 11(1), 13Limitation Act, 1908 — Section 29(2)
High Courts11 Feb 1985
Balhar Singh Vs Goverdhan Dass etc.
Delhi High Court · (1985) RLR 317
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 Feb 1985
Harish Khera Vs Administrator, Union Territory of Delhi, Delhi Administration, Delhi and others
Delhi High Court · (1987) 28 ELT 212
High Courts07 Feb 1985
Suraj Prakash Vs The Management of Rajpal Knitwears and Others
Delhi High Court · (1985) 9 DRJ 108 : (1985) 50 FLR 516 : (1985) LabIC 549
High Courts05 Feb 1985
Viran Devi Vs T.N. Sachdeva and Others
Delhi High Court · (1985) 27 DLT 415 : (1985) 8 DRJ 358 : (1985) RLR 230
Delhi Rent Control Act, 1958 — Section 15
High Courts04 Feb 1985
Puneet Plastic Industries Vs Rawat Hosiery and Another
Delhi High Court · AIR 1985 Delhi 257
High Courts04 Feb 1985
Usha Sales Limited Vs Mohini Nayyar
Delhi High Court · (1985) 27 DLT 417 : (1985) 9 DRJ 62 : (1985) RLR 333
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Feb 1985
Santosh Kumari Vs Kewal Krishan
Delhi High Court · AIR 1985 Delhi 393 : (1985) RLR 384
High Courts01 Feb 1985
Commissioner of Income Tax Vs Ram Lal Manohar Lal
Delhi High Court · (1985) 49 CTR 124 : (1986) 158 ITR 9 : (1985) 23 TAXMAN 244