High Courts21 Jan 1985Dismissed
Jamia Millia Islamia Vs State and Others
Delhi High Court · (1986) 29 DLT 31
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 27 of 29
High Courts21 Jan 1985
Nitco Roadways Pvt. Ltd. Vs The National Insurance Co. and Others
Delhi High Court · (1985) 27 DLT 444
High Courts21 Jan 1985
Arvind Berry Vs A.P.S. Bindra
Delhi High Court · AIR 1985 Delhi 248 : (1985) 1 ILR Delhi 941
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts18 Jan 1985
Doon Apartment (P) Ltd. Vs Union of India (UOI) and Others
Delhi High Court · AIR 1985 Delhi 333
Constitution of India, 1950 — Article 226, 304
High Courts18 Jan 1985
Ram S. Dasta Vs Gopal Devi
Delhi High Court · (1985) 27 DLT 249
Delhi Rent Control Act, 1958 — Section 21
High Courts17 Jan 1985
Onkar Nath Vs Ram Nath Gupta and Others
Delhi High Court · AIR 1985 Delhi 293
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Specific Relief Act, 1963 — Section 41
High Courts17 Jan 1985
Tarseen Chand Vs State
Delhi High Court · (1985) 1 ACC 319 : (1985) ACJ 454 : (1985) 1 Crimes 948 : (1985) 27 DLT 319 : (1985) 8 DRJ 216
High Courts17 Jan 1985
Commissioner of Income Tax Vs Shree Ram Memorial Foundation
Delhi High Court · (1985) 48 CTR 170 : (1986) 158 ITR 3 : (1987) 33 TAXMAN 438
High Courts17 Jan 1985
James Francis Dillon and Others Vs Holy Cross Social Service Centre
Delhi High Court · (1985) ILR Delhi 564
High Courts16 Jan 1985
K.L. Bhagi Vs Delhi Development Authority
Delhi High Court · (1985) 2 Crimes 1046 : (1985) 27 DLT 285
High Courts16 Jan 1985Dismissed
ACC Babcock Limited Vs Straw Products Limited
Delhi High Court · AIR 1985 Delhi 237
Arbitration Act, 1940 — Section 20, 41
High Courts15 Jan 1985Dismissed
Union of India (UOI) and Another Vs The Wearwell Cycle Co. (India) Ltd. and Another
Delhi High Court · AIR 1986 Delhi 5
Constitution of India, 1950 — Article 14, 226, 299Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 87
High Courts15 Jan 1985
Kamal Sons Vs Sales Tax Officer and others
Delhi High Court · (1986) 61 STC 23
High Courts15 Jan 1985
Subhash Anand Vs Krishan Lal
Delhi High Court · AIR 1985 Delhi 350 : (1985) 27 DLT 269 : (1985) 8 DRJ 178
High Courts14 Jan 1985
Roomal and Others Vs Siri Niwas
Delhi High Court · AIR 1985 Delhi 153 : (1985) 27 DLT 188 : (1985) 1 ILR Delhi 677
High Courts14 Jan 1985
Krislon Texturisers Pvt. Ltd. and another Vs Union of India and others
Delhi High Court · (1986) 9 ECC 6 : (1987) 27 ELT 637
High Courts14 Jan 1985
Rajinder Chopra Vs State
Delhi High Court · (1985) 27 DLT 273 : (1985) 8 DRJ 166 : (1985) 2 RCR(Criminal) 192
High Courts11 Jan 1985
Nisha Tea Company and Others Vs State
Delhi High Court · (1985) 27 DLT 276 : (1985) 2 RCR(Criminal) 299