High Courts29 Nov 1985
Rishi Electronics Ltd. Vs Prem Prakash Aggarwal
Delhi High Court · (1986) 10 DRJ 212
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 3 of 29
High Courts29 Nov 1985
Rajdhani Paper House Vs R.K. Jain Sales and Another
Delhi High Court · (1986) 2 ARBLR 54 : (1986) 29 DLT 310 : (1986) RLR 85
High Courts28 Nov 1985
State Vs Jagat Narain Gujarati and Another
Delhi High Court · (1986) 29 DLT 180 : (1986) 10 DRJ 129
High Courts25 Nov 1985
Taksin Ahmed Vs State
Delhi High Court · (1986) RLR 183
Citizenship Act, 1955 — Section 9Foreigners Act, 1946 — Section 14
High Courts25 Nov 1985
East India Hat Co. Vs Prakash Road lines (P) Ltd.
Delhi High Court · (1986) 1 ACC 108 : (1986) 2 ARBLR 39 : (1986) 29 DLT 94 : (1986) 10 DRJ 133
High Courts25 Nov 1985Dismissed
Om Parkash Vs State
Delhi High Court · (1986) 29 DLT 251 : (1986) 1 RCR(Criminal) 111
Criminal Procedure Code, 1973 (CrPC) — Section 167, 309, 309(2), 439Penal Code, 1860 (IPC) — Section 34, 342, 363, 366, 375
High Courts21 Nov 1985
Suresh Kumar Mehta Vs Food Corporation of India
Delhi High Court · (1986) 2 ARBLR 41 : (1986) 29 DLT 523
High Courts21 Nov 1985
V.K. Mathur and others Vs K.C. Sharma and others
Delhi High Court · (1987) 61 CompCas 143 : (1986) ILR Delhi 361
High Courts21 Nov 1985
Gurjeet Kaur and Surjeet Kaur Vs State of Delhi and Another
Delhi High Court · (1987) ILR Delhi 494
High Courts20 Nov 1985Allowed
The Fort William Co. Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (1986) 2 ARBLR 43 : (1986) 29 DLT 240
High Courts20 Nov 1985
Madan Mohan Lal Shriram (P) Ltd. Vs Naresh Chand Jain and Others
Delhi High Court · (1986) 10 DRJ 123
High Courts19 Nov 1985
Kolhapur Cane Sugar Works Ltd. and another Vs Union of India and others
Delhi High Court · (1990) 27 ECR 69 : (1986) 24 ELT 205
High Courts19 Nov 1985
State (Delhi Administration) Vs Lal Bahadur @ Lal Babu
Delhi High Court · (1986) 29 DLT 242 : (1986) 10 DRJ 135
High Courts19 Nov 1985
Kaptan''s Enterprises and Another Vs Union of India
Delhi High Court · AIR 1986 Delhi 221 : (1986) 2 ILR Delhi 484
High Courts18 Nov 1985
Swaran Singh Vs Usha Industries (India) and Another
Delhi High Court · AIR 1986 Delhi 343 : (1986) 1 ARBLR 45 : (1986) 29 DLT 110
High Courts15 Nov 1985Allowed
Salek Chand Jain Vs Vinesh Chand Seth
Delhi High Court · (1986) 29 DLT 155 : (1986) RLR 17
High Courts15 Nov 1985
Purshotam Singh Vs State
Delhi High Court · (1986) 29 DLT 280 : (1986) 10 DRJ 78