High Courts31 Oct 1985
Raunaq International Ltd. Vs Ludwig Wunsche and Co. and Another
Delhi High Court · (1986) 29 DLT 148
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 5 of 29
High Courts30 Oct 1985
Trilochan Banga and Another Vs Rajesh Khanna and Others
Delhi High Court · (1986) 1 Crimes 11 : (1986) 10 DRJ 98
High Courts30 Oct 1985
Jivram Ramchand Fegade Group Vs T. Udha Ram Fruit Co. and Others
Delhi High Court · (1986) 29 DLT 305 : (1986) 10 DRJ 81
High Courts30 Oct 1985
Sultan Singh and Others Vs Nand Lal and Others
Delhi High Court · (1986) 29 DLT 349
High Courts30 Oct 1985
Anand Raj Vs State of Delhi and Maharashtra
Delhi High Court · (1986) 1 Crimes 153 : (1986) 29 DLT 489 : (1986) 10 DRJ 83 : (1986) 1 RCR(Criminal) 127
High Courts25 Oct 1985
Rama Swaroop Vs The State (Delhi Administration) and Others
Delhi High Court · (1986) ILR Delhi 191(2) : (1986) 1 RCR(Criminal) 249 : (1986) RLR 56
Criminal Procedure Code, 1973 (CrPC) — Section 438Official Secrets Act, 1923 — Section 3
High Courts25 Oct 1985
Commissioner of Income Tax Vs Ammonia Supplies Corporation
Delhi High Court · (1986) 162 ITR 664 : (1986) 24 TAXMAN 662
High Courts25 Oct 1985
Nawab Khan Vs Vidya Wanti
Delhi High Court · (1986) 29 DLT 313 : (1986) 10 DRJ 250
High Courts18 Oct 1985
Darshan Lal Sehgal Vs Union of India (UOI) and Others
Delhi High Court · (1986) CriLJ 1857
High Courts18 Oct 1985
B.R. Chopra Vs Commissioner of Police and Others
Delhi High Court · (1986) 1 ILR Delhi 51 : (1986) 2 RCR(Criminal) 183
Penal Code, 1860 (IPC) — Section 324, 34
High Courts18 Oct 1985
Darshan Lal Sehgal Vs Union of India and others
Delhi High Court · (1986) CriLJ 1857 : (1987) 1 RCR(Criminal) 138
High Courts17 Oct 1985
Deep Chand Vs State (Delhi Administration)
Delhi High Court · (1986) 1 Crimes 13 : (1986) 29 DLT 323
High Courts17 Oct 1985
Bhagwant Singh and Another Vs Mohan Lal and Another
Delhi High Court · (1986) 10 DRJ 38
High Courts17 Oct 1985
Prabhu Dayal Vs State
Delhi High Court · (1986) CriLJ 383 : (1986) 1 Crimes 3 : (1986) 10 DRJ 147
High Courts16 Oct 1985Dismissed
Rajender Kumar Vs Rakesh and Others
Delhi High Court · (1986) 1 Crimes 730 : (1986) 29 DLT 163