High Courts14 Oct 1985
K. Rajendran Nair Vs Union of India and others
Delhi High Court · (1985) 10 DEL CK 0017
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 6 of 29
High Courts11 Oct 1985Partly Allowed
Rajbir Singh Vs L.D. Gupta and Others
Delhi High Court · AIR 1986 Delhi 206 : (1987) ILR Delhi 401
High Courts11 Oct 1985
Delhi Administration and Others Vs Om Prakash Verma and Others
Delhi High Court · (1986) 29 DLT 344
High Courts11 Oct 1985Allowed
Anita Mahajan and Others Vs Delhi Administration and Others
Delhi High Court · AIR 1986 Delhi 214 : (1986) 29 DLT 113
High Courts10 Oct 1985
Inder Kaur and another Vs State
Delhi High Court · (1986) CriLJ 743 : (1986) 2 Crimes 83 : (1986) 30 DLT 245
High Courts09 Oct 1985
Parkash Chander Manchanda and Others Vs N.V. Sundra Raman and Others
Delhi High Court · (1986) 30 DLT 217
High Courts09 Oct 1985
Sahni Enterprises Vs New Filmistan Cinema, Delhi
Delhi High Court · (1986) 1 ARBLR 411 : (1986) 10 DRJ 6
High Courts09 Oct 1985
Commissioner of Income Tax/wealth Tax, Delhi-v Vs Ravindra Tube Ltd.
Delhi High Court · (1986) 162 ITR 235
High Courts09 Oct 1985
H.L. Sharma and Others Vs Union of India and Others
Delhi High Court · (1986) ILR Delhi 257 : (1985) 2 SLJ 696
Constitution of India, 1950 — Article 14
High Courts08 Oct 1985
Hindustan Everest Tools Ltd. Vs Shakti Kumar
Delhi High Court · (1986) 29 DLT 216 : (1986) 10 DRJ 22 : (1986) 1 ILR Delhi 40 : (1986) RLR 1
High Courts07 Oct 1985
A.M. Chakrabortty Vs Ved Vrat and Others State (Delhi Administration) Vs Ved Vrat and Others
Delhi High Court · (1986) 2 Crimes 49 : (1986) 30 DLT 165 : (1985) 9 DRJ 328
High Courts04 Oct 1985Dismissed
Urmila and Co. Pvt. Ltd. Vs J.M. Baxi and Co.
Delhi High Court · AIR 1986 Delhi 336
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Specific Relief Act, 1963 — Section 14, 41, 42
High Courts04 Oct 1985Allowed
Sudesh Chopra and Others Vs State of Haryana and Others
Delhi High Court · (1986) 1 ACC 110 : (1987) ACJ 327 : (1986) 29 DLT 213
High Courts04 Oct 1985
Mahipalpur Co-operative Society Ltd. etc. Vs Prabhati and Others
Delhi High Court · (1986) 1 ACC 76 : (1986) ACJ 46 : AIR 1986 Delhi 94 : (1986) 29 DLT 223 : (1986) RLR 102
High Courts03 Oct 1985
Peter Samuel Wallace Vs Assistant Director of Enforcement
Delhi High Court · (1985) 28 DLT 458 : (1986) 10 DRJ 268 : (1985) 2 ILR Delhi 534 : (1986) 1 RCR(Criminal) 61
Foreign Exchange Regulation Act, 1973 — Section 56