High Courts17 Sept 1985Dismissed
Bloomfeld Trading Co. Vs Union of India (UOI) and The Deputy collector of Customs
Delhi High Court · (1986) 6 ECR 483
Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 111, 112
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 8 of 29
High Courts13 Sept 1985
Regional Provident Fund Inspector and Others Vs C.K. Kajiriwal and Others
Delhi High Court · (1986) 10 DRJ 253 : (1985) 51 FLR 641 : (1986) 1 RCR(Criminal) 51 : (1985) RLR 577
High Courts12 Sept 1985
Om Parkash Kukreja Vs The State
Delhi High Court · (1986) 30 DLT 1 : (1986) 2 ILR Delhi 218 : (1986) 1 RCR(Criminal) 73
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2
High Courts10 Sept 1985Allowed
Rajinder Prasad Vs Food Corporation of India and Another
Delhi High Court · AIR 1986 Delhi 436
Arbitration Act, 1940 — Section 28
High Courts10 Sept 1985
Kumari T. Varalakshmi Vs Union of India (UOI) and Others
Delhi High Court · AIR 1986 Delhi 377
High Courts10 Sept 1985
R.N. Gujral and Others Vs Ram Rang Batra
Delhi High Court · (1985) 28 DLT 456 : (1985) 9 DRJ 258 : (1986) 1 RCR(Criminal) 145
High Courts09 Sept 1985
Commissioner of Income Tax Vs Shanta Electrical Industries
Delhi High Court · (1986) 52 CTR 217 : (1986) 160 ITR 774
High Courts09 Sept 1985
Raju (Now Confined in Central Jail) Vs The State
Delhi High Court · (1986) 29 DLT 286
High Courts06 Sept 1985
Hindustan Computers Ltd. and Others Vs Kaushlaya Rani
Delhi High Court · (1986) 29 DLT 56 : (1985) 9 DRJ 211 : (1985) RLR 579
High Courts06 Sept 1985
Dharamvir and Others Vs State
Delhi High Court · (1985) 31 DLT 3 : (1985) 9 DRJ 206
High Courts06 Sept 1985Dismissed
Usha Mehra and Others Vs Naresh Chand and Others
Delhi High Court · (1985) ACJ 752
Central Motor Vehicles Rules, 1989 — Regulation 6, 7Civil Procedure Code, 1908 (CPC) — Section 151, 152Evidence Act, 1872 — Section 106
High Courts05 Sept 1985
Rakesh Kaushik Vs Delhi Administration and Another
Delhi High Court · (1986) CriLJ 566 : (1986) 1 ILR Delhi 451 : (1986) 2 RCR(Criminal) 171
Constitution of India, 1950 — Article 14
High Courts05 Sept 1985
Kartar Kaur and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1986) 10 DRJ 329
High Courts03 Sept 1985
S. Joginder Singh Vs Nirmal Naini Mehra and Others
Delhi High Court · AIR 1986 Delhi 305 : (1985) 28 DLT 418 : (1985) 9 DRJ 301
High Courts03 Sept 1985
O.P. Mehta Vs Saroj Mehta
Delhi High Court · AIR 1986 Delhi 327 : (1986) 10 DRJ 8
High Courts02 Sept 1985
Kailash Chand Vs The State and others
Delhi High Court · (1986) CriLJ 1703 : (1985) ILR Delhi 807 : (1986) 1 RCR(Criminal) 485 : (1986) RLR 81
High Courts30 Aug 1985
Ramesh Kumar and Others Vs The State
Delhi High Court · (1986) 30 DLT 34 : (1985) 9 DRJ 245 : (1985) 2 RCR(Criminal) 47