High Courts19 Aug 1985Dismissed
Shanti Swarup Vs Mahinder Kumar and Others
Delhi High Court · (1986) 29 DLT 205 : (1985) RLR 536
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 10 of 29
High Courts19 Aug 1985
Yog Raj Vs State Davinder Singh Vs State Avtar Singh Vs State
Delhi High Court · (1985) 9 DRJ 297
High Courts16 Aug 1985
Sant Lal Vs Shyam Dhawan
Delhi High Court · AIR 1986 Delhi 275
Specific Relief Act, 1963 — Section 16
High Courts16 Aug 1985
Rawal Singh Vs Kwality Stores and Another
Delhi High Court · AIR 1986 Delhi 236
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 340Limitation Act, 1963 — Article 113, 58
High Courts16 Aug 1985
Commissioner of Income Tax Vs Smt. Renu Khanna
Delhi High Court · (1986) 50 CTR 26 : (1986) 160 ITR 855 : (1986) 27 TAXMAN 63
High Courts16 Aug 1985
K.N. Joshi, Ut. Director (Pfa), Delhi Admn. Delhi Vs Dayala Ram
Delhi High Court · (1986) CriLJ 1828 : (1987) 1 RCR(Criminal) 95
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts16 Aug 1985
Arun Associates Vs Commissioner of Sales Tax and others
Delhi High Court · (1986) 63 STC 368
High Courts16 Aug 1985
Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1987) 62 CTR 235 : (1987) 165 ITR 599
High Courts16 Aug 1985
K.N. Joshi, Ut. Director (PFA), Delhi Admn. Vs Dayala Ram
Delhi High Court · (1986) CriLJ 1828
High Courts14 Aug 1985
Municipal Corporation of Delhi Vs Smt. V.T. Naresh and another
Delhi High Court · (1985) 9 DRJ 173 : (1986) 1 LLJ 323
High Courts14 Aug 1985
Dr. Ganga Prashad Gupta and Sons Vs S.C. Gudimani
Delhi High Court · AIR 1986 Delhi 329
Trade and Merchandise Marks Act, 1958 — Section 27Trade Marks Act, 1940 — Section 8
High Courts14 Aug 1985
State (Delhi Administration) Vs Pawan Kumar Garg
Delhi High Court · (1985) 9 DRJ 228 : (1986) 1 ILR Delhi 427 : (1986) 1 RCR(Criminal) 142 : (1985) RLR 565
High Courts14 Aug 1985Dismissed
Municipal Corporation of Delhi Vs Padma Devi and Another
Delhi High Court · (1986) 52 FLR 372 : (1995) 3 LLJ 501
Payment of Gratuity Act, 1972 — Section 1(3), 4(1)
High Courts13 Aug 1985
Subramaniam Swamy Vs Indian Institute of Technology
Delhi High Court · (1985) 28 DLT 524 : (1985) RLR 529
High Courts13 Aug 1985
H.K.S. Malik Vs S.M. Gupta Construction Co.
Delhi High Court · (1985) 9 DRJ 224 : (1986) 1 RCR(Criminal) 505
High Courts13 Aug 1985
Raj Virendra Singh Vs Virendra Singh
Delhi High Court · (1985) 9 DRJ 288
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts12 Aug 1985
Baligur Rehman Vs Union of India and others
Delhi High Court · (1987) CriLJ 23 : (1986) 30 DLT 395
High Courts12 Aug 1985
Baugur Rehman Vs Union of India and Others
Delhi High Court · (1987) CriLJ 23 : (1986) 30 DLT 395
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts09 Aug 1985
Roshan Lal Bharadwaj Vs Shiv General Finance (P.) Ltd.
Delhi High Court · (1985) 28 DLT 364