High Courts29 Aug 1985
Fred Hausmann Ag Vs Bio-solar P. Ltd.
Delhi High Court · (1987) 61 CompCas 714
Companies Act, 1956 — Section 433, 434
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 9 of 29
High Courts29 Aug 1985
Munni Devi and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1986) 29 DLT 38 : (1985) 9 DRJ 270 : (1985) RLR 544
High Courts29 Aug 1985
Redihot Electricals, Delhi Vs Union of India and others
Delhi High Court · (1986) 23 ELT 421
High Courts29 Aug 1985
Vishwa Nath Verma Vs Commissioner of Police and Another
Delhi High Court · (1986) CriLJ 1800 : (1985) 9 DRJ 249 : (1987) 1 RCR(Criminal) 130
High Courts29 Aug 1985
Vinod Kumar Jam Vs Registrar of Companies
Delhi High Court · (1985) 28 DLT 474 : (1985) 9 DRJ 232 : (1985) RLR 603
Criminal Procedure Code, 1973 (CrPC) — Section 473, 482
High Courts28 Aug 1985
Sharbati Devi Jhalani Vs Commissioner of Wealth Tax, Delhi-VII, and others
Delhi High Court · (1986) 54 CTR 85 : (1985) ILR Delhi 651 : (1986) 159 ITR 549 : (1986) RLR 115
High Courts28 Aug 1985
Randhir Singh and Others Vs Director of Revenue Intelligence V.P. Verma Vs Mal Singh
Delhi High Court · (1986) CriLJ 1208 : (1985) 9 DRJ 218 : (1986) 2 RCR(Criminal) 468 : (1987) 1 RCR(Criminal) 161 : (1985) RLR 548
High Courts28 Aug 1985
Vijay Kumar and Others Vs Delhi Administration and Others
Delhi High Court · (1985) 9 DRJ 261 : (1986) 1 ILR Delhi 25 : (1985) RLR 556
High Courts26 Aug 1985
K.L.R. Puri Vs New Delhi Municipal Committee
Delhi High Court · (1986) 29 DLT 436 : (1986) RLR 274
High Courts26 Aug 1985
Mrs. M.T.R. Powar Vs R.K. Gupta
Delhi High Court · (1987) 165 ITR 119
Criminal Procedure Code, 1973 (CrPC) — Section 362Income Tax Act, 1961 — Section 277, 278
High Courts26 Aug 1985
M.T.R. Power Vs R.K. Gupta
Delhi High Court · (1986) 1 Crimes 275 : (1986) 52 CTR 1 : (1986) 29 DLT 98 : (1985) 9 DRJ 241 : (1985) 2 ILR Delhi 557 : (1986) 24 TAXMAN 737
Criminal Procedure Code, 1973 (CrPC) — Section 362
High Courts23 Aug 1985
Tejender Tewariari Vs Subhash Lata Kumar
Delhi High Court · AIR 1986 Delhi 44 : (1985) 28 DLT 441 : (1985) 9 DRJ 277
High Courts23 Aug 1985Dismissed
Magnum Films Vs Golcha Properties
Delhi High Court · AIR 1986 Delhi 320
Arbitration Act, 1940 — Section 11, 17, 20, 27, 5
High Courts22 Aug 1985
State Vs Hazari Lal Khanna
Delhi High Court · (1985) 28 DLT 453 : (1985) 9 DRJ 255
High Courts22 Aug 1985
Hiro Devi and Others Vs Prem Singh and Others
Delhi High Court · (1986) 11 DRJ 272
High Courts20 Aug 1985
Jagdish Maur Vs The State
Delhi High Court · (1986) 10 DRJ 44 : (1986) 1 RCR(Criminal) 477