High Courts03 Oct 1985
Mohd. Aslam Vs Delhi Administration and others
Delhi High Court · (1986) 3 Crimes 342 : (1986) 29 DLT 437 : (1986) 10 DRJ 11 : (1986) 1 RCR(Criminal) 53 : (1985) RLR 592
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 7 of 29
High Courts30 Sept 1985
Ramesh Chander Thukral Vs Sadershan Dev Sharma
Delhi High Court · (1986) 10 DRJ 66
High Courts30 Sept 1985
T. Thomas and Others Vs State and Others
Delhi High Court · (1986) ILR Delhi 210
High Courts25 Sept 1985
A.R. Ailawadi Vs Krishna Kohli
Delhi High Court · (1986) 29 DLT 84 : (1987) 1 RCR(Criminal) 97 : (1986) 1 RCR(Rent) 90
High Courts24 Sept 1985
A.P. Sarthi Vs Delhi Administration
Delhi High Court · (1989) 2 Crimes 144 : (1986) 10 DRJ 291 : (1985) 2 ILR Delhi 546 : (1986) 1 RCR(Criminal) 578
High Courts24 Sept 1985Dismissed
Ram Kumar Vs Virender Kumar and Others
Delhi High Court · (1986) 1 ARBLR 341 : (1986) 29 DLT 17
High Courts24 Sept 1985
Vishnu Swarup Vs The State (Delhi Administration)
Delhi High Court · (1986) CriLJ 1166 : (1986) 10 DRJ 180 : (1986) 1 RCR(Criminal) 533
High Courts24 Sept 1985
Gulzar Singh and Another Vs Chand Gupta
Delhi High Court · (1986) 29 DLT 50 : (1986) 10 DRJ 234 : (1985) RLR 611
High Courts23 Sept 1985Dismissed
Lov Raj Kumar Vs Dr. Major Daya Shanker and Others
Delhi High Court · AIR 1986 Delhi 364
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(2), Order 21 Rule 34, Order 21 Rule 35, Order 6 Rule 5Delhi Rent Control Act, 1958 — Section 2Government Grants Act, 1895 — Section 3
High Courts23 Sept 1985
Municipal Corporation of Delhi Vs Ram Dass and Another
Delhi High Court · (1988) 35 DLT 96
High Courts23 Sept 1985
Dharma and Others Vs Roop Ram
Delhi High Court · (1985) 28 DLT 35 : (1985) 9 DRJ 273
High Courts20 Sept 1985
Ravinder Kumar Gupta Vs Ravi Raj Gupta and Others
Delhi High Court · (1986) 1 ARBLR 473 : (1986) 29 DLT 190 : (1986) RLR 93
High Courts20 Sept 1985
Smt. Pushpawati and others Vs The State
Delhi High Court · (1986) 2 RCR(Criminal) 473
High Courts20 Sept 1985
Gupta Trading Co. and others Vs Delhi Administration and others
Delhi High Court · (1986) 62 STC 7
High Courts20 Sept 1985
Vinod Kumar Jain Vs J.P. Sharma etc.
Delhi High Court · (1986) CriLJ 884 : (1986) 1 Crimes 676 : (1985) RLR 597
High Courts19 Sept 1985
New Delhi Municipal Committee Vs Madhusudan Dashmana and Another
Delhi High Court · (1986) 29 DLT 454 : (1986) 10 DRJ 53
High Courts18 Sept 1985
Raghunandan Saran Ashok Saran Vs Amrit Lal Chopra and Others
Delhi High Court · AIR 1986 Delhi 301 : (1986) 29 DLT 430 : (1986) 10 DRJ 1
High Courts18 Sept 1985Allowed
Abdul Qadir and Another Vs Hamid Hussain
Delhi High Court · (1986) 29 DLT 107
High Courts18 Sept 1985
Mehar Singh Vs The Appellate Board Foreign Exchange
Delhi High Court · (1986) 1 Crimes 561 : (1986) 10 DRJ 19
Foreign Exchange Regulation Act, 1973 — Section 54