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Delhi High Court judgments, 1989

581 judgments · page 8 of 30

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High Courts04 Sept 1989

Shiraj Ahmed Vs Union of India and Others

Delhi High Court · (1996) 82 ELT 467 : (1990) ILR Delhi 102

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 1(1)Customs Act, 1962 — Section 108
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High Courts04 Sept 1989

Bajaj Food Products Vs Central Board Trustee and Others

Delhi High Court · (1989) 39 DLT 287 : (1990) 60 FLR 428 : (1991) 1 LLJ 52

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High Courts04 Sept 1989

Balle Ram and Others Vs The State (Delhi Adminstration)

Delhi High Court · (1990) 41 DLT 675 : (1989) 17 DRJ 287 : (1990) 1 ILR Delhi 29 : (1989) ILR Delhi 29 : (1989) 2 RCR(Criminal) 631

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High Courts04 Sept 1989

Om Builders (P) Ltd. Vs Edward Keventer (Successors) Pvt. and Others

Delhi High Court · (1990) 40 DLT 39

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High Courts02 Sept 1989

Mukesh Singh Rathore Vs Union of India and Others

Delhi High Court · (1999) ILR Delhi 52 : (1989) 2 ILR Delhi 52 : (1989) 2 RCR(Criminal) 414

Constitution of India, 1950 — Article 22(5)
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High Courts01 Sept 1989

R.L. Jain and Others Vs Union of India and Others

Delhi High Court · (1990) 81 CTR 36 : (1989) 39 DLT 463 : (1989) 180 ITR 643 : (1989) RLR 493 : (1989) 47 TAXMAN 458

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High Courts01 Sept 1989

Raje Bala Vs Pankaj and Others

Delhi High Court · (1989) ILR Delhi 561 : (1989) RLR 453

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High Courts31 Aug 1989

Kizito E.L. Ibe Vs Central Bureau of Investigation

Delhi High Court · (1989) 39 DLT 439

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
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High Courts31 Aug 1989

Madan Lal Vs Union of India and Others

Delhi High Court · (1990) 1 ARBLR 159 : (1990) 40 DLT 330 : (1990) 19 DRJ 310

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High Courts31 Aug 1989

M.S. Home Decolom and Another Vs Jawahar Lal Nehru University

Delhi High Court · (1989) 2 ARBLR 295 : (1989) 39 DLT 242

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High Courts31 Aug 1989

Worldwide Agencies (P) Ltd. and another Vs Margaret T Desor and others

Delhi High Court · (1990) 67 CompCas 589

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High Courts29 Aug 1989

Ram Kishan Vs Lalji Mal Tika Ram

Delhi High Court · (1989) 2 ARBLR 404 : (1989) 39 DLT 260

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High Courts29 Aug 1989

Bansal Exports (P) Ltd. Vs J.C. Shah and Others

Delhi High Court · (1989) 17 DRJ 262

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High Courts29 Aug 1989

Chokha Nand Madan Vs Asian Exhibitors

Delhi High Court · (1989) ILR Delhi 295

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High Courts29 Aug 1989

K.C. Paul Vs Inder Mohan Baquaya and Another

Delhi High Court · (1989) ILR Delhi 291

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2Constitution of India, 1950 — Article 227
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High Courts28 Aug 1989

K.S. Makin Vs Prasaran Commissioner of Income Tax Group Housing Society Ltd.

Delhi High Court · (1989) 39 DLT 498 : (1990) 1 ILR Delhi 573

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High Courts28 Aug 1989

Kanta Rani and Others Vs Staff Selection Commission and Others

Delhi High Court · (1989) 39 DLT 330

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High Courts28 Aug 1989

Swastika Metal Works Vs Union of India and Another

Delhi High Court · (1990) ILR Delhi 387

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High Courts28 Aug 1989

Union of India Vs Delhi Bar Association

Delhi High Court · (1989) RLR 455

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High Courts28 Aug 1989

Seema Puri Vs State

Delhi High Court · (1990) 40 DLT 107

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