High Courts16 Aug 1989
Vinod Kumar Jain Vs State
Delhi High Court · (1990) ILR Delhi 138 : (1990) 3 RCR(Criminal) 60 : (1989) RLR 400
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 10 of 30
High Courts14 Aug 1989
Kanta and Others Vs Jaswant Singh and Others
Delhi High Court · (1989) 2 ACC 555 : (1990) ACJ 327 : (1989) ILR Delhi 322
High Courts11 Aug 1989
Abbosalah Vs Union of India and Another
Delhi High Court · (1990) 1 Crimes 277 : (1989) 39 DLT 304 : (1990) 1 ILR Delhi 142
High Courts11 Aug 1989
Sucha Singh Vs State
Delhi High Court · (1990) 1 Crimes 222 : (1989) 39 DLT 249 : (1990) 1 ILR Delhi 442
High Courts11 Aug 1989
Union of India Vs O.P. Singh and others
Delhi High Court · (1990) 60 FLR 121 : (1991) 1 LLJ 530
High Courts11 Aug 1989
Smt. Madhu Bala Vs State (Delhi Administration)
Delhi High Court · (1990) CriLJ 790 : (1989) 17 DRJ 178
High Courts11 Aug 1989
Madbu Bala Vs State (Delhi Administration)
Delhi High Court · (1990) CriLJ 790 : (1989) 17 DRJ 178 : (1989) 2 RCR(Criminal) 449
High Courts11 Aug 1989
Rajindernath Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 238
Constitution of India, 1950 — Article 226
High Courts09 Aug 1989
Inder Mohan Agnish Vs Union of India (UOI)
Delhi High Court · (1990) 1 ACC 241
High Courts09 Aug 1989
Poplawski Vs Union of India (UOI) and Others
Delhi High Court · (1989) 24 ECR 643
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 9(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Aug 1989
Commissioner of Income Tax Vs Bhagat and Co.
Delhi High Court · (1990) 86 CTR 198 : (1990) 182 ITR 212 : (1989) 47 TAXMAN 201
High Courts09 Aug 1989
Shashi kumar Vs Delhi Administration and Others
Delhi High Court · (1990) 40 DLT 204
High Courts08 Aug 1989
Nirmal Puri Vs Central Bureau of Investigation and Another
Delhi High Court · (1989) 39 DLT 476
High Courts08 Aug 1989
Surjit Singh Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 387 : (1990) 2 ILR Delhi 397
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 108
High Courts07 Aug 1989
Commissioner of Income Tax Vs Bharat Commerce and Industries Ltd. (No. 2)
Delhi High Court · (1990) 184 ITR 143
High Courts07 Aug 1989
Delhi Cloth and General Mills Company Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1989) 2 ARBLR 302 : (1989) 17 DRJ 349 : (1990) RLR 29
High Courts04 Aug 1989Dismissed
Food Specialities Ltd. Vs The Union of India (UOI) and Others
Delhi High Court · (1989) 24 ECC 237