High Courts04 Aug 1989
Ansal Properties and Industries Pvt. Ltd. Vs Rajinder Singh and Another
Delhi High Court · (1990) 41 DLT 510 : (1990) 2 ILR Delhi 105 : (1989) RLR 529
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 11 of 30
High Courts04 Aug 1989
Commissioner of Income Tax Vs Bharat Commerce and Industries Ltd. (No. 1)
Delhi High Court · (1990) 184 ITR 90
High Courts04 Aug 1989
Bharat Overseas Construction (P) Ltd. Vs University Teachers Co-operative Housing Society Ltd.
Delhi High Court · AIR 1991 Delhi 20 : (1991) 1 ARBLR 234 : (1989) 39 DLT 446
High Courts04 Aug 1989
Kanhiya Lal Vs State of Haryana etc.
Delhi High Court · (1989) ILR Delhi 320 : (1989) RLR 420
High Courts03 Aug 1989
Commissioner of Income Tax Vs K.L. Bhatia
Delhi High Court · (1989) 25 ECR 283 : (1990) 182 ITR 361 : (1990) 51 TAXMAN 436
High Courts03 Aug 1989
Joginder Singh Bedi Vs Bawa Darbara Singh and Others
Delhi High Court · (1989) 39 DLT 270 : (1989) 17 DRJ 241
High Courts03 Aug 1989
M/s. Anant Raj Agencies Vs Delhi Development Authority
Delhi High Court · AIR 1990 Delhi 70 : (1990) 41 DLT 597 : (1990) 19 DRJ 57
High Courts02 Aug 1989
Y. Rajeshwari Vs Bombay Tyres International Limited
Delhi High Court · (1989) 08 DEL CK 0058
Civil Procedure Code, 1908 (CPC) — Section 114Delhi Rent Control Act, 1958 — Section 14(1)
High Courts02 Aug 1989
Commissioner of Income Tax, Delhi-I Vs Mohan Trading Co.
Delhi High Court · (1990) 182 ITR 101
High Courts02 Aug 1989
M.K. Gupta Vs Commissioner of Wealth Tax
Delhi High Court · (1990) 183 ITR 326
High Courts02 Aug 1989
Commissioner of Income Tax Vs Anant Raj Agencies (Properties)
Delhi High Court · (1990) 184 ITR 52
High Courts02 Aug 1989
Desh Raj Gupta Vs Commissioner of Wealth Tax
Delhi High Court · (1990) 182 ITR 231
High Courts01 Aug 1989Dismissed
Commissioner of Income Tax Vs Shriram Pistons and Rings Ltd.
Delhi High Court · (1989) 80 CTR 159 : (1990) 181 ITR 230 : (1990) 48 TAXMAN 51
High Courts01 Aug 1989
Commissioner of Income Tax Vs Jay Engineering Works Ltd.
Delhi High Court · (1990) 182 ITR 181
High Courts01 Aug 1989
J.K. Churamani Vs Escorts Ltd. and Others
Delhi High Court · (1989) 39 DLT 380 : (1990) 60 FLR 119
High Courts01 Aug 1989
Kirori Mal Kallu Kalwa Vs State Ved Prakash Vs State
Delhi High Court · (1990) 41 DLT 560 : (1990) 19 DRJ 48 : (1989) 2 ILR Delhi 230
High Courts31 Jul 1989Dismissed
Commissioner of Income Tax Vs Chemi Kleen India (P.) Ltd.
Delhi High Court · (1990) 50 TAXMAN 147
High Courts31 Jul 1989
D.B. Katyal Vs High Court of Delhi and Another
Delhi High Court · (1989) 39 DLT 275 : (1989) 2 ILR Delhi 328