High Courts28 Aug 1989
Jai Parkash Vs Dinesh Dayal and Mayur Carpets (P) Ltd.
Delhi High Court · (1991) CriLJ 418 : (1990) 1 Crimes 546 : (1989) 39 DLT 376 : (1989) 2 ILR Delhi 571
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 9 of 30
High Courts25 Aug 1989
Mahavir Prashad Vs Sukhdev Mongia and Another
Delhi High Court · (1990) 40 DLT 82 : (1990) RLR 95
Delhi Rent Control Act, 1958 — Section 5(2)Evidence Act, 1872 — Section 32(3)Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts25 Aug 1989
Leela Ram and Others Vs State
Delhi High Court · (1990) CriLJ 296 : (1989) ILR Delhi 16
High Courts23 Aug 1989
D.T.C. Vs Mohinder Singh
Delhi High Court · (1990) ACJ 739 : AIR 1990 Delhi 66 : (1989) 17 DRJ 337
High Courts23 Aug 1989
Delhi Transport Corporation Vs Mohinder Singh
Delhi High Court · (1990) ACJ 739 : (1990) ILR Delhi 119
High Courts22 Aug 1989
Union of India Vs M/s. Swadeshi Karyalaya and another
Delhi High Court · AIR 1991 Delhi 53
Arbitration Act, 1940 — Section 16, 20, 21, 29, 37Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 120
High Courts22 Aug 1989
Navin Kumar Kapoor Vs The Administrator, Union Territory of Delhi
Delhi High Court · (1990) 26 ECR 281 : (1989) ILR Delhi 225 : (1989) 2 RCR(Criminal) 608 : (1989) RLR 421
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2(7), 3(1)
High Courts22 Aug 1989
Baby Rashmi Mehra and another Vs Sunil Mehra and others
Delhi High Court · AIR 1991 Delhi 44 : (1990) 1 DMC 94 : (1989) 2 ILR Delhi 304
High Courts21 Aug 1989
Pradeep Kumar Vs State
Delhi High Court · (1989) 39 DLT 456
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts21 Aug 1989
Richardson Vicks Ind. and Another Vs Vikas Pharmaceuticals
Delhi High Court · (1989) 2 ARBLR 381 : (1990) 40 DLT 194 : (1989) 17 DRJ 340
High Courts21 Aug 1989
M/s. New India Assurance Co. Ltd. Vs Mrs. Bimla Ahuja and Others
Delhi High Court · (1990) 1 ACC 229 : AIR 1990 Delhi 68 : (1990) 68 CompCas 502
Motor Vehicles Act, 1939 — Section 110, 95, 96
High Courts21 Aug 1989
Goswami Wadhwa Commission of Inquiry Vs Central Bureau of Investigation
Delhi High Court · (1989) 17 DRJ 170
High Courts21 Aug 1989
Karat Krishana Das Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 312
High Courts21 Aug 1989
New India Assurance Co. Ltd. Vs Bimla Ahuja and Others
Delhi High Court · (1989) ILR Delhi 316
High Courts21 Aug 1989
S. Balwinder Singh @ Chhinda Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 436 : (1990) 2 ILR Delhi 184
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 3(3), 9(1)Constitution of India, 1950 — Article 22(5), 226
High Courts19 Aug 1989
Vaidyaratnam P.S. Varier''s Arya Vaidyasala Kottakkal Vs K.C. Vijaikumar
Delhi High Court · (1990) ILR Delhi 124
High Courts18 Aug 1989
Des Raj Malhotra Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 576
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts18 Aug 1989
Moti Ram and others Vs The State
Delhi High Court · (1990) CriLJ 337 : (1989) 2 ILR Delhi 24
High Courts16 Aug 1989
M.L. Lakhotia and others Vs The State
Delhi High Court · (1989) 08 DEL CK 0024