High Courts19 Mar 1974
R.P. Kapur Vs The Union of India and Another
Delhi High Court · (1975) 11 DLT 150
COURT ARCHIVE
Delhi High Court judgments, 1974
269 judgments · page 11 of 14
High Courts18 Mar 1974
Narpat Rai Sharma Vs Inspector General of Registration, New Delhi and Others
Delhi High Court · (1974) 10 DLT 262
High Courts15 Mar 1974
H.R. Wool Trading Co. and Others Vs Ram Lal and Another
Delhi High Court · (1974) ILR Delhi 1(2)
High Courts15 Mar 1974
Kwality Restaurant and Ice Cream Co. Vs Income Tax Officer etc.
Delhi High Court · (1974) ILR Delhi 337 : (1974) 96 ITR 530
High Courts14 Mar 1974
Union of India Vs Pushpavati Chaudhry Pushpavati Chaudhry Vs Union of India
Delhi High Court · (1974) ILR Delhi 422
High Courts14 Mar 1974
Phoenix Cotton Tape Factory, Delhi and Another Vs Union of India and Another
Delhi High Court · (1974) 10 DLT 340 : (1974) 2 ILR Delhi 479 : (1974) RLR 646
High Courts11 Mar 1974
The Delhi Cloth and General Mills Co. Ltd. Vs Union of India
Delhi High Court · (1974) ILR Delhi 311(2)
High Courts06 Mar 1974
Rabinder Nath Maira and Another Vs Steelsons Pvt. Ltd. and Others
Delhi High Court · (1974) 44 CompCas 538 : (1974) 10 DLT 235
High Courts01 Mar 1974
Rattan Lal and Others Vs Income Tax Officer etc.
Delhi High Court · (1974) ILR Delhi 621 : (1975) 98 ITR 681
High Courts01 Mar 1974
Lakshmi Oil Co. Vs Aggarwal Oil Co.
Delhi High Court · (1974) 10 DLT 390 : (1974) RLR 682
High Courts01 Mar 1974
Vidya Devi Vs Mani Ram etc.
Delhi High Court · (1974) 10 DLT 311 : (1974) RLR 346
High Courts01 Mar 1974
Khairati Lal Vs Delhi Development Authority and Another
Delhi High Court · (1974) ILR Delhi 51 : (1974) RLR 403
High Courts01 Mar 1974
Raj Kumar and Another Vs The Union of India and Others
Delhi High Court · (1974) ILR Delhi 81
High Courts27 Feb 1974
R. Dhiren Kiri Vs Suraj Balaram Sahni and Sons
Delhi High Court · (1974) ILR Delhi 210 : (1975) RLR 73