High Courts22 Feb 1974
Siraj Uddin alias Siraj Ahmed Vs Abdul Haq Pracha and Another
Delhi High Court · (1974) 10 DLT 250 : (1974) 2 ILR Delhi 27
COURT ARCHIVE
Delhi High Court judgments, 1974
269 judgments · page 12 of 14
High Courts22 Feb 1974
Blue Star Limited Vs N.R. Sharma and Others
Delhi High Court · (1974) 02 DEL CK 0006
High Courts18 Feb 1974
Kamla L.M. Harvettaker Vs Om Parkash
Delhi High Court · (1974) 10 DLT 172 : (1974) RLR 247
High Courts15 Feb 1974
Municipal Corporation of Delhi Vs Shanti Prakash
Delhi High Court · (1974) CriLJ 1086
High Courts15 Feb 1974
P.L. Lakhanpal Vs A.N. Ray and Others
Delhi High Court · AIR 1975 Delhi 66 : (1975) 11 DLT 1 : (1974) ILR Delhi 725
High Courts15 Feb 1974
Commissioner of Income Tax Vs Ram Krishna Steel Rolling Mills
Delhi High Court · (1974) ILR Delhi 14 : (1974) 95 ITR 97
High Courts15 Feb 1974
State Vs Man Singh and Others
Delhi High Court · AIR 1974 Delhi 228 : (1975) 2 ILR Delhi 582 : (1974) RLR 276
High Courts14 Feb 1974
Rajinder Kumar Jain Vs H.C. Arora and Another
Delhi High Court · AIR 1974 Delhi 221
High Courts11 Feb 1974
Municipal Corporation of Delhi Vs Mohan Lal
Delhi High Court · (1975) 11 DLT 191
High Courts08 Feb 1974
Hari Shankar Gupta Vs Union of India
Delhi High Court · (1974) ILR Delhi 771 : (1974) RLR 335
High Courts08 Feb 1974
Delhi Flour Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1974) ILR Delhi 749 : (1974) 95 ITR 151
High Courts31 Jan 1974
Commissioner of Income Tax Vs Sohan Lal Nayyar
Delhi High Court · (1974) ILR Delhi 802 : (1974) 95 ITR 90