High Courts09 Apr 1974
Vijay Kumar Vs Delhi Administration and Another
Delhi High Court · (1974) ILR Delhi 265
COURT ARCHIVE
Delhi High Court judgments, 1974
269 judgments · page 10 of 14
High Courts05 Apr 1974
Iqbal Singh Vs General Manager, Northern Railway etc
Delhi High Court · (1974) ILR Delhi 359 : (1975) LabIC 295
High Courts05 Apr 1974
Abnash Kaur Vs Avinash Nayyar and Others
Delhi High Court · AIR 1975 Delhi 46 : (1974) 10 DLT 270 : (1974) 2 ILR Delhi 133 : (1974) RLR 437
High Courts05 Apr 1974
Delhi Cloth and General Mills Co. Ltd. Vs Parag Vanaspati Products
Delhi High Court · (1974) 10 DLT 255 : (1974) ILR Delhi 150
High Courts05 Apr 1974
Panchsheel Electronic Corporation Vs Jupitor General Insurance Co. Limited and Another
Delhi High Court · (1975) 11 DLT 79 : (1974) 2 ILR Delhi 239 : (1974) RLR 453
High Courts04 Apr 1974
P. N. SIKAND Vs COMMISSIONER OF WEALTH-TAX.
Delhi High Court · (1974) 96 ITR 424
High Courts04 Apr 1974
Prem Chand Bhatia Vs Union of India
Delhi High Court · (1974) ILR Delhi 258 : (1975) LabIC 715
High Courts29 Mar 1974
Padam Chand Jain Vs Mahabir Pershad and Sons and Another
Delhi High Court · (1975) 11 DLT 51 : (1974) 2 ILR Delhi 196 : (1975) RLR 383
High Courts29 Mar 1974
Kesora M. Cement Vs The Government of India and Others
Delhi High Court · (1974) 10 DLT 321
High Courts27 Mar 1974
Kwality Ice Cream Company and Restaurant Vs The Sales Tax Officer, New Delhi
Delhi High Court · (1975) 11 DLT 180 : (1974) 34 STC 396
High Courts27 Mar 1974
Official liquidator of Milan Chit Fund and Finance Pvt. Ltd. (In Liquidation) Vs Ajit Singh Bhasin and Others
Delhi High Court · (1974) 10 DLT 220
High Courts27 Mar 1974
R.L. Kapur Vs The Punjab National Bank Ltd., New Delhi and Another
Delhi High Court · (1974) 10 DLT 282 : (1974) 29 FLR 384
High Courts22 Mar 1974
Jungli and Another Vs Syed Waris Ali and Others
Delhi High Court · (1975) 11 DLT 132
High Courts22 Mar 1974
Mohd. Rafi alias Mohd. Rafiq Vs State (Delhi Administration)
Delhi High Court · (1974) 10 DLT 293 : (1975) 1 ILR Delhi 511
High Courts22 Mar 1974
D.P. Rai Ahuja Vs Delhi Development Authority
Delhi High Court · (1974) RLR 664
High Courts21 Mar 1974
Capital Chit Fund (P.) Ltd. (In Liquidation)
Delhi High Court · (1974) 44 CompCas 547 : (1974) 10 DLT 232 : (1974) ILR Delhi 205
High Courts20 Mar 1974
Jaswant Singh Vs Om Parkash
Delhi High Court · (1974) 10 DLT 367 : (1974) RLR 323