High Courts31 Oct 1974
Bansibhar Ganga Pershad Agency Vs Chanan Lal and Another
Delhi High Court · (1975) ILR Delhi 445 : (1975) RLR 289
COURT ARCHIVE
Delhi High Court judgments, 1974
269 judgments · page 3 of 14
High Courts30 Oct 1974Allowed
Umrao Singh Vs Union of India
Delhi High Court · (1975) 1 ILR Delhi 406
High Courts28 Oct 1974Allowed
Mahavir Pershad Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1975) ACJ 190
High Courts21 Oct 1974
S.P. Srivastava and Others Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 32
High Courts17 Oct 1974
Joginder Singh Vs The Bar Council of India
Delhi High Court · AIR 1975 Delhi 192 : (1975) 2 ILR Delhi 716 : (1975) RLR 15
High Courts17 Oct 1974
Daryao Singh and Another Vs The Competent Authority and Others
Delhi High Court · (1975) ILR Delhi 377
High Courts16 Oct 1974
Tarachand Manohar lal Vs Deputy Registrar, Trade and Merchandise
Delhi High Court · (1979) RLR 526
High Courts16 Oct 1974
Bar Council of Delhi Vs Bar Council of India
Delhi High Court · AIR 1975 Delhi 200 : (1975) ILR Delhi 321
High Courts14 Oct 1974
Vir Bhan Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1975) 11 DLT 27 : (1975) 1 ILR Delhi 250
High Courts13 Oct 1974
Shori Lal Jain Vs Lt. Governor, Delhi and Others
Delhi High Court · AIR 1975 Delhi 221 : (1975) 11 DLT 69 : (1975) 1 ILR Delhi 237 : (1974) RLR 638
High Courts11 Oct 1974
Rai Bahadur Hurdutroy Moti Laljute Mills Private Limited Vs Union of India
Delhi High Court · (1975) ILR Delhi 382
High Courts07 Oct 1974
Gee Vee Enterprise Vs Additional Commissioner of Income Tax
Delhi High Court · (1975) 1 ILR Delhi 53 : (1975) ILR Delhi 53 : (1975) 99 ITR 375
High Courts04 Oct 1974
The Punjab National Bank Ltd. and Others Vs The Union of India and Others
Delhi High Court · (1975) 45 CompCas 408 : (1975) ILR Delhi 415 : (1975) RLR 314
High Courts30 Sept 1974
Umrao Singh Vs Union of India
Delhi High Court · AIR 1975 Delhi 188 : (1975) ILR Delhi 406
High Courts27 Sept 1974
Mazda Theatres Pvt. Ltd. and Another Vs New Bank of India Ltd. and Others
Delhi High Court · (1975) ILR Delhi 1
High Courts27 Sept 1974
Boucher Pierre Audre Vs Superintendent, Central Jail, New Delhi and Another
Delhi High Court · (1975) ILR Delhi 124
High Courts25 Sept 1974
R.C. Abrol Vs Official Liquidator R.C. Abrol and Co. Pvt. Ltd. and Others
Delhi High Court · (1975) ILR Delhi 202
High Courts23 Sept 1974
Moti Rafn and Others Vs Secretary, Ministry of Education and Social Welfare etc.
Delhi High Court · (1983) 4 DRJ 284 : (1983) RLR 187 : (1983) 2 SLJ 277