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Delhi High Court judgments, 1968

220 judgments · page 2 of 11

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High Courts02 Dec 1968Allowed

Ram Sahai and Another Vs Rabia Begum and Others

Delhi High Court · (1969) ACJ 56

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High Courts29 Nov 1968

Vidya Parkash Vs Municipal Committee, Simla and Another

Delhi High Court · (1969) 5 DLT 283

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High Courts29 Nov 1968

Chhajju Ram Vs Bhuri and Others

Delhi High Court · AIR 1969 Delhi 273 : (1969) 5 DLT 372

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High Courts28 Nov 1968

Madan Mohan Vs State

Delhi High Court · (1968) 4 DLT 31

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High Courts27 Nov 1968

Jhanua Vs Dharam Dass

Delhi High Court · (1969) 5 DLT 121

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High Courts27 Nov 1968

Jijai Kumar Vs Indian Coffee House

Delhi High Court · (1969) 5 DLT 296

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High Courts26 Nov 1968

Roshan Lal Vs Bhagwati Devi and Others

Delhi High Court · (1969) 5 DLT 261

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High Courts25 Nov 1968

Amir-Jamia and Others Vs Desharath Raj

Delhi High Court · (1969) ILR Delhi 202

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High Courts22 Nov 1968

Ishwar Dass Vs Nirmal and Others

Delhi High Court · (1969) ILR Delhi 149

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High Courts22 Nov 1968

Wearwell Cycle Co. (India) Limited Vs Wearwell Industries and Another

Delhi High Court · (1969) 5 DLT 469 : (1968) ILR Delhi 524 Supp

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High Courts21 Nov 1968

Union of India Vs Sobha Singh and Sons (P) Ltd.

Delhi High Court · (1969) 5 DLT 464 : (1969) ILR Delhi 120

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High Courts20 Nov 1968

Pajnu Mal and Others Vs S.L. Keshwari and Others

Delhi High Court · (1969) 5 DLT 264

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High Courts19 Nov 1968

Malagar Vs Shiv Ram

Delhi High Court · (1969) 5 DLT 456

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High Courts18 Nov 1968

Hans Raj Vs The State

Delhi High Court · (1969) ILR Delhi 183

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High Courts14 Nov 1968

Omesh Saigal and Another Vs R.K. Dalmia

Delhi High Court · AIR 1969 Delhi 214 : (1969) CriLJ 896 : (1969) 5 DLT 24 : (1969) ILR Delhi 110

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High Courts14 Nov 1968

Bhan Singh Vs S. Kanwaljit Singh and Others

Delhi High Court · AIR 1969 Delhi 349

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High Courts13 Nov 1968

Om Parkash Vs Roshan Lal Khanna

Delhi High Court · (1969) 5 DLT 210

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High Courts13 Nov 1968

I.D. Malik Vs Duli Chand and Others

Delhi High Court · (1969) 5 DLT 175

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High Courts12 Nov 1968

Nawal Kishore Tara Chand Vs State

Delhi High Court · AIR 1969 Delhi 198 : (1969) CriLJ 881

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High Courts12 Nov 1968

Sudhir Kumar Vs State

Delhi High Court · (1969) 5 DLT 459

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