High Courts05 May 1971
Baljit Kumar, Trading as Grand Foundry, Punjab Vs Ram Saroop and Others
Delhi High Court · AIR 1972 Delhi 153
COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 13 of 20
High Courts05 May 1971
S.K. Srivastava Vs Union of India and Others
Delhi High Court · (1971) 1 ILR Delhi 754
High Courts05 May 1971Dismissed
Bishan Dass and Others Vs Ramesh and Others
Delhi High Court · (1971) ACJ 203
High Courts04 May 1971Dismissed
W.S. Bhagsingh and Sons and Another Vs Om Parkash Kaith and Another
Delhi High Court · (1971) ACJ 324
High Courts03 May 1971
Roshan Du Hatti Vs The Commissioner of Income Tax
Delhi High Court · (1971) ILR Delhi 819 : (1972) 85 ITR 370
High Courts03 May 1971
Kailash Chand Aggarwal and Others Vs Amar Nath
Delhi High Court · (1973) CriLJ 797 : (1971) ILR Delhi 551
High Courts30 Apr 1971
Asa Ram Gupta Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 797
High Courts30 Apr 1971
The Associated Cement Co. Ltd Vs Director of Inspection
Delhi High Court · (1971) ILR Delhi 556 : (1972) 84 ITR 811
High Courts30 Apr 1971
Ghasi Ram Hari Ram Vs Commissioner of Sales Tax
Delhi High Court · (1973) 30 STC 88
High Courts30 Apr 1971
ASSOCIATED CEMENT COMPANIES LTD. Vs DIRECtor OF INSPECTION, CUSTOMS AND CENTRAL EXCISE, NEW DELHI.
Delhi High Court · (1972) 84 ITR 811
High Courts30 Apr 1971
Municipal Corporation of Delhi Vs Daulat Ram (Died)
Delhi High Court · (1971) ILR Delhi 711
High Courts28 Apr 1971
Kartar Singh Vs Mahamaya General Finance Co. (P) Ltd.
Delhi High Court · (1971) RLR 29
High Courts28 Apr 1971
Kharaiti Ram Vs The State
Delhi High Court · AIR 1972 Delhi 13 : (1972) CriLJ 254
High Courts28 Apr 1971
MIS Pruthi Bros. and Others Vs Mangal Wati
Delhi High Court · (1971) 04 DEL CK 0014
High Courts28 Apr 1971
Madan M. Behl Vs National Small Scale Industries Corporation
Delhi High Court · (1971) CriLJ 1378
High Courts26 Apr 1971
Prakash Vati Sawhney Vs Life Insurance Corporation of India and Another
Delhi High Court · (1971) 04 DEL CK 0033
High Courts21 Apr 1971Allowed
New Delhi Municipal Committee Vs A.M. Jaipuria Public Charitable Trust
Delhi High Court · AIR 1971 Delhi 274 : (1971) 1 ILR Delhi 450
Arbitration Act, 1940 — Section 34
High Courts21 Apr 1971
The Commissioner of Income Tax, New Delhi Vs Baba Avtar Singh Ji
Delhi High Court · (1971) ILR Delhi 421 : (1972) 83 ITR 738