High Courts14 Jul 1971
Management of Natraj Cottage Industries, Delhi Vs The Presiding Officer, Labour Court, Delhi and Others
Delhi High Court · (1972) 8 DLT 171 : (1972) LabIC 390
COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 11 of 20
High Courts14 Jul 1971
Prithi Singh Jain Vs Hema Chand Jain and Another
Delhi High Court · AIR 1972 Delhi 194
High Courts13 Jul 1971
Satya Narain Vs Jamna Devi
Delhi High Court · (1971) CriLJ 1789 : (1971) ILR Delhi 81
High Courts12 Jul 1971
R. Dalmia Vs The Commissioner of Income Tax, Delhi
Delhi High Court · (1971) ILR Delhi 567 : (1972) 84 ITR 661
High Courts28 May 1971
National Agricultural Co-Operative Marketing Federation Ltd. Vs Central Board of Direct Taxes and Others
Delhi High Court · (1971) ILR Delhi 727 : (1972) 84 ITR 376
High Courts28 May 1971
General Manager, The Hindustan Times Ltd. Vs Amar Singh and Another
Delhi High Court · (1972) ILR Delhi 191 : (1972) LabIC 46
High Courts28 May 1971
Assistant Collector of Customs Vs Shanti Lal Laxmi Chand Modi and Others
Delhi High Court · (1971) ILR Delhi 584(2)
High Courts28 May 1971
G.S. Harnal Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 129
High Courts27 May 1971
M.R. Ramakrishnan and Others Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 494
High Courts26 May 1971
Durga Chand Kaushish Vs Union of India and Another
Delhi High Court · (1971) ILR Delhi 350
High Courts26 May 1971
Bhai Sundar Dass and Sons Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1971) ILR Delhi 734 : (1972) 85 ITR 28
High Courts26 May 1971
Madan Mohan Lal Garg Vs Brijmohan Lal Garg and Others
Delhi High Court · AIR 1971 Delhi 313
High Courts26 May 1971Dismissed
P.N. Khanna Vs Balbir Singh Kohli and Others
Delhi High Court · (1972) ACJ 148
High Courts25 May 1971
Khairati Ram Nayyar Vs K.B. Advani
Delhi High Court · (1972) 8 DLT 522 : (1972) RLR 105