High Courts03 Aug 1971
Prem Kumar and Another Vs Dharam Pal Sehgal and Others
Delhi High Court · AIR 1972 Delhi 90
COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 10 of 20
High Courts02 Aug 1971
K.G. Khosla and Co. Pvt. Ltd. Vs Chief Commissioner, Delhi and Others
Delhi High Court · (1971) ILR Delhi 340 : (1972) 30 STC 13
High Courts02 Aug 1971
Mohd. Rafiq and Another Vs Modi Sugar Mills Ltd.
Delhi High Court · AIR 1972 Delhi 46 : (1971) ILR Delhi 487
High Courts29 Jul 1971
Union of India Vs Uttam Singh Dugal and Co. (Pvt.) Ltd.
Delhi High Court · AIR 1972 Delhi 110
High Courts29 Jul 1971
S. Rajdev Singh Vs Royal Studios and Others
Delhi High Court · AIR 1972 Delhi 150
High Courts29 Jul 1971
The Lakshmi Commercial Bank Ltd., New Delhi, Decree Holder Vs American Rubber Mills Co., Delhi and Others Judgment-debtors
Delhi High Court · AIR 1972 Delhi 118
High Courts28 Jul 1971
Kishan Dass Talwar and Another Vs Adeshwar Lal Jain and Others
Delhi High Court · AIR 1972 Delhi 122
High Courts27 Jul 1971
R. Dalmia Vs Union of India (UOI) and Others
Delhi High Court · (1971) 07 DEL CK 0001
High Courts26 Jul 1971
Kuldip Kumar Vs Delhi Administration and Others
Delhi High Court · (1972) CriLJ 75
High Courts26 Jul 1971
Commissioner of Income Tax, Delhi Vs Chand Kanwarji, Alwar
Delhi High Court · (1971) ILR Delhi 602 : (1972) 84 ITR 584
High Courts23 Jul 1971
Khia Ram (decd.) and Others Vs Durga Pershad and Others
Delhi High Court · AIR 1972 Delhi 265
High Courts23 Jul 1971
Amar Nath Bahri Vs Jai Dayal Puri
Delhi High Court · (1971) 7 DLT 363 : (1971) RLR 49
High Courts22 Jul 1971Dismissed
Official Liquidator, Victor Chit Fund P. Ltd. Vs Kanhiya Lal and Others
Delhi High Court · (1972) 42 CompCas 396
High Courts21 Jul 1971
The Delhi Ex-servicemen Co-operative Multipurposetransport Society Ltd. Vs The Delhi State Transport Authority, Delhi and Others
Delhi High Court · (1971) ILR Delhi 642
High Courts20 Jul 1971Allowed
Ramji Das and Another Vs Sham Singh and Others
Delhi High Court · (1971) ACJ 468
High Courts19 Jul 1971
Bani Devi Vs A.K. Banerjee
Delhi High Court · AIR 1972 Delhi 50 : (1971) 2 ILR Delhi 120
High Courts19 Jul 1971
R.N. Gupta Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1971) ILR Delhi 507 : (1972) 84 ITR 780
High Courts16 Jul 1971
Lal Singh and Others Vs The Lt. Governor, Delhi and Others
Delhi High Court · (1971) ILR Delhi 392