High Courts19 Aug 1971
Praduman Kumar Jain Vs All India Institute of Medical Sciences and Others
Delhi High Court · (1972) ILR Delhi 256
COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 9 of 20
High Courts19 Aug 1971
Commissioner of Income Tax Vs Raunaq Singh Swaran Singh
Delhi High Court · (1972) 85 ITR 220
High Courts18 Aug 1971Dismissed
Mohanvi Corporation (P.) Ltd. Vs Life Insurance Corporation of India
Delhi High Court · (1971) 08 DEL CK 0032
High Courts18 Aug 1971
Sales Tax Officer Vs Indian Wood Products Co. Ltd.
Delhi High Court · (1971) ILR Delhi 147 : (1972) 30 STC 132
High Courts18 Aug 1971
The Commissioner of Income Tax, Delhi Vs Hindustan Industrial Corporation, New Delhi
Delhi High Court · (1972) ILR Delhi 233 : (1972) 86 ITR 657
High Courts17 Aug 1971
The Union of India Vs Rameshwar Nath and Another
Delhi High Court · (1972) ILR Delhi 200
High Courts12 Aug 1971
Karnidan Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 385(2)
High Courts11 Aug 1971
Sanjiv Chandra Vs S. Padmawati and Others
Delhi High Court · (1971) ILR Delhi 180
High Courts11 Aug 1971
Chamanlal Chabra Vs Lt. Governor, Delhi and Others
Delhi High Court · (1972) ILR Delhi 883
High Courts10 Aug 1971
Surya Kant Chunilal and Others Vs Mahesh Chand and Others
Delhi High Court · AIR 1972 Delhi 72
High Courts09 Aug 1971
The Delhi Cloth and General Mills Co. Ltd. Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1971) ILR Delhi 477 : (1972) 85 ITR 261
High Courts06 Aug 1971
Hari Singh Vs Union of India and Others
Delhi High Court · AIR 1972 Delhi 76 : (1971) 7 DLT 305 : (1972) 1 ILR Delhi 386
High Courts06 Aug 1971
Balraj Madhok Vs Shashi Bhushan and Others
Delhi High Court · (1971) ILR Delhi 614
High Courts05 Aug 1971
Remington Rand of India Ltd. Vs Delhi Administration and Others
Delhi High Court · (1971) ILR Delhi 723
High Courts05 Aug 1971
Shashi Kapoor Vs Subhash Kapoor and Others
Delhi High Court · AIR 1972 Delhi 84
High Courts05 Aug 1971
Onkar and Nath Vs Rameshwar Dass and Others
Delhi High Court · AIR 1972 Delhi 80 : (1972) ILR Delhi 380