COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 7 of 20
R.C. Sood and Co. Pvt. Ltd. Vs Chawali Devi Chaijhan and Others
Delhi High Court · (1971) ILR Delhi 741
Management of Band Box (P) Ltd. Vs Suresh Kumar and Another
Delhi High Court · (1971) ILR Delhi 465
Chhabra Electric Store Vs The Chief Commissioner
Delhi High Court · (1971) ILR Delhi 362 : (1972) 30 STC 85
Union of India Vs Savitri Aggarwal and Others
Delhi High Court · (1972) ILR Delhi 154
Sham Kapoor Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1971) 2 ILR Delhi 194 : (1971) RLR 81
Mukho Devi and Others Vs Syed Hassen Zaheer and Another
Delhi High Court · (1972) ACJ 63
Raj Rani Vs Moolan Bai and Others
Delhi High Court · AIR 1972 Delhi 236 : (1972) 1 ILR Delhi 102
O.N. Talwar Vs The Collector of Stamps
Delhi High Court · (1971) 7 DLT 319 : (1972) 1 ILR Delhi 137
Lord Krishna Sugar Mills Ltd. Vs Smt. Abnash Kaur
Delhi High Court · (1974) 44 CompCas 210
Byford Pvt. Ltd. and Others Vs Union of India and Others
Delhi High Court · AIR 1972 Delhi 59 : (1972) ILR Delhi 171
Ganga Bai Vs Bachomai Tulsidas and Another
Delhi High Court · AIR 1972 Delhi 55
Mohinder Singh Vs State
Delhi High Court · (1972) CriLJ 1590 : (1971) 2 ILR Delhi 326
A.B.C. Financiers Ltd. Vs M.G.L. Anand
Delhi High Court · (1971) 2 ILR Delhi 629
Truck Operators Union Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1972) ILR Delhi 208 : (1972) 86 ITR 322
Gobind Sahai Vs Narain Dass and Others
Delhi High Court · (1972) ILR Delhi 55