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Delhi High Court judgments, 1971

391 judgments · page 6 of 20

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High Courts27 Sept 1971

Madan lal Vs State

Delhi High Court · (1971) ILR Delhi 293

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High Courts24 Sept 1971

Aflatoon and Others Vs Lt. Governor and Others

Delhi High Court · (1971) ILR Delhi 311

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High Courts24 Sept 1971

Chinnamma Raini Guptara Vs Dewan Harish Chand

Delhi High Court · AIR 1972 Delhi 186 : (1972) ILR Delhi 353

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High Courts24 Sept 1971

Ram Nath Chitroy Konwal Vs Union of India

Delhi High Court · (1971) ILR Delhi 226

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High Courts23 Sept 1971

Subhash Chander Vs Ram Singh and Others

Delhi High Court · (1972) ACJ 58 : AIR 1972 Delhi 189

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High Courts23 Sept 1971

Mam Chand Vs State

Delhi High Court · (1971) ILR Delhi 689

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High Courts23 Sept 1971

Chhajjumal Sumer Chand and Another Vs Firm Sohan Lal Kanhaiya Lal and Others

Delhi High Court · (1971) ILR Delhi 416

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High Courts20 Sept 1971

Sheo Pershad (Deceased) Represented by Rajinder Kumar and Others Vs Jai Narain Pershad and Others

Delhi High Court · (1973) ILR Delhi 169

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High Courts20 Sept 1971

Eldee Velvet and Silk Mills Pvt. Ltd Vs Anant Ram Whig

Delhi High Court · (1971) ILR Delhi 249

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High Courts20 Sept 1971

Adarsh Woollen Industries, Panipat and Others Vs Union of India and Others

Delhi High Court · (1972) ILR Delhi 119

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High Courts17 Sept 1971

Jawahar Singh Vs Jai Gopal

Delhi High Court · (1972) ILR Delhi 63

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High Courts17 Sept 1971

B.K. Khanna and Co. (P) Ltd. Vs K.C. Nahar and Others

Delhi High Court · (1971) ILR Delhi 366

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High Courts17 Sept 1971

Ved Parkash Sachdeva Vs Mohani Sachdeva

Delhi High Court · (1971) 2 ILR Delhi 447 : (1971) ILR Delhi 447

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High Courts17 Sept 1971

Commissioner of Income Tax, Delhi, New Delhi Vs Rajinder Nath and Others

Delhi High Court · (1972) ILR Delhi 312 : (1972) 85 ITR 296

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High Courts17 Sept 1971

Municipal Corporation of Delhi Vs Palace Cinema and Another

Delhi High Court · (1972) ILR Delhi 163

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High Courts17 Sept 1971

Employees State Insurance Corporation Vs Shanker Lal

Delhi High Court · (1972) RLR 17

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High Courts17 Sept 1971

New Delhi Municipal Committee and Another Vs Ram Saran Dass

Delhi High Court · (1972) ILR Delhi 708

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High Courts16 Sept 1971

Union of India and Others Vs Jai Dayal and Others

Delhi High Court · (1972) ILR Delhi 363

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High Courts16 Sept 1971

Dharam Devi and Others Vs Bishamber Nath

Delhi High Court · (1971) ILR Delhi 661

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High Courts16 Sept 1971

Kirti Kumari Baji Saffiba of Rewa Vs Union of India and Another

Delhi High Court · (1971) ILR Delhi 677

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