High Courts05 Nov 1971
M. Ramayya and Others Vs Union of India and Others
Delhi High Court · (1985) ILR Delhi 869 : (1972) RLR 71
COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 4 of 20
High Courts04 Nov 1971
Stressed Concrete Constructions Ltd., Madras Vs The Union of India, New Delhi
Delhi High Court · AIR 1973 Delhi 128
High Courts04 Nov 1971
MIS Stressed Concrete Constructions Ltd. Vs Union of India
Delhi High Court · (1972) RLR 11
High Courts03 Nov 1971
Municipal Corporation of Delhi Vs Bhagwan Das
Delhi High Court · (1972) ILR Delhi 285
High Courts03 Nov 1971
Gulzari Lal Bhargava Vs The Official Receiver-cum-official Liquidator of Ammonia Supplies Corporation P. Ltd
Delhi High Court · (1972) 45 CompCas 419 : (1972) ILR Delhi 401
High Courts01 Nov 1971Dismissed
Sukhbir Saran Bhatnagar and Others Vs Registrar of Companies
Delhi High Court · (1972) 42 CompCas 408
High Courts30 Oct 1971
Municipal Corporation of Delhi Vs Tyagi Anani and Company (P) Ltd.
Delhi High Court · (1972) ILR Delhi 804
High Courts29 Oct 1971
Ballabh Dass Agarwal Vs Lt. Governor of Delhi and Another
Delhi High Court · (1972) ILR Delhi 506
High Courts28 Oct 1971
Delhi Transport Undertaking and Another Vs Krishna Wanti and Another
Delhi High Court · (1972) ACJ 423 : AIR 1973 Delhi 196
High Courts28 Oct 1971
Municipal Corporation etc. Vs Pushpa Chopra etc. Pushpa Chopra Vs Municipal Corporation etc.
Delhi High Court · (1972) RLR 53
High Courts28 Oct 1971Allowed
Yoginder Paul Chowdhry Vs Durga Dass Punj and Another
Delhi High Court · (1972) ACJ 483
High Courts27 Oct 1971
Municipal Corporation of Delhi Vs Surjit Kaur
Delhi High Court · AIR 1973 Delhi 198 : (1972) ILR Delhi 1
High Courts27 Oct 1971
Chander Parkash Vs Smt. Prem Lata and Others
Delhi High Court · (1972) ILR Delhi 369
High Courts25 Oct 1971
Ram Das T. Chugani Vs Wazir Chand Narang
Delhi High Court · AIR 1972 Delhi 156
High Courts25 Oct 1971
Indraprastha Steel Industries Ltd. Vs The Commissioner of Income Tax, Delhi
Delhi High Court · (1972) ILR Delhi 331 : (1973) 88 ITR 138
High Courts25 Oct 1971
The Commissioner of Income Tax, Delhi-1, New Delhi Vs Mahalaxmi Sugar Mills, New Delhi
Delhi High Court · (1972) ILR Delhi 290 : (1972) 85 ITR 320
High Courts22 Oct 1971
General Agencies (India) Ltd. Vs The Sales Tax Officer and Others
Delhi High Court · (1972) ILR Delhi 5 : (1972) 29 STC 270
High Courts21 Oct 1971
Desh Bandhu Gupta Co. Vs K.B. Malik and Co. and Others
Delhi High Court · (1972) ILR Delhi 342 : (1972) RLR 18