COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 3 of 20
Ram Gopal Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 446
P.L. Michael Vs Union of India and Another
Delhi High Court · (1972) ILR Delhi 84
Sushila Devi Vs Girdhari Lal and Others
Delhi High Court · (1972) ILR Delhi 867
Chanan Lal Vs State
Delhi High Court · (1972) 1 ILR Delhi 530 : (1972) ILR Delhi 530
Union of India and Others Vs Lachmi Narain
Delhi High Court · (1972) ILR Delhi 475 : (1973) 32 STC 113
K. Gopalan Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 438 : (1973) LabIC 287
Hindustan Housing Factory (P) Ltd. Vs Rajinder Singh
Delhi High Court · (1972) ILR Delhi 469
Mohan Lal Ahuja Vs Ramjas Foundation and Another
Delhi High Court · AIR 1972 Delhi 148 : (1972) ILR Delhi 492
Chhadami Lal Jain Vs Veer Industries Ltd. (In liquidation) and Others
Delhi High Court · (1973) 43 CompCas 185
A. Faqir Chand Vs C.P.W.D. Work Charged Staff Consumers Co-operative Society and Others
Delhi High Court · AIR 1972 Delhi 135 : (1972) ILR Delhi 421
The Industrial Credit Co. Ltd., New Delhi Vs R.B. Seth Ram Rattan and Co. and Others
Delhi High Court · (1972) ILR Delhi 511
The Punjab Distilling Industries Ltd Vs Biermans Paper Coating Mills Ltd. and Another
Delhi High Court · (1973) 43 CompCas 189 : (1972) ILR Delhi 431
P.C. Aggarwal Vs Banwari Lal Kotiya
Delhi High Court · (1972) ILR Delhi 279 : (1971) RLR 93
P.C. Agarwal Vs Banarsi Lal Gupta
Delhi High Court · (1972) ILR Delhi 279 : (1971) RLR 93
Indian Oil Corporation Vs Leela Gurcharan Singh and Others
Delhi High Court · (1972) ILR Delhi 308 : (1972) RLR 50