High Courts24 May 1971
The Commissioner of Income Tax Vs Supreme Motors Pvt. Ltd.
Delhi High Court · (1971) ILR Delhi 16 : (1972) 84 ITR 1
COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 12 of 20
High Courts24 May 1971
Naubat Rai Ahluwalia Vs Phool Rani and Others
Delhi High Court · (1971) ILR Delhi 610 : (1971) RLR 54
High Courts24 May 1971
Union of India Vs Inder Sain Bakshi
Delhi High Court · (1971) ILR Delhi 705 : (1972) LabIC 51
High Courts21 May 1971
Delhi State Government Employees Co-operative House Building Society Ltd. and Others Vs The Municipal Corporation of Delhi and Others
Delhi High Court · (1971) ILR Delhi 1(2)
High Courts21 May 1971
Dewan Anand Kumar and Others Vs Shama Magazine
Delhi High Court · (1971) ILR Delhi 85
High Courts20 May 1971
N. Lakshmaiah and Others Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 540 : (1971) LabIC 1553
High Courts18 May 1971
New Delhi Vs R.C. Sud and Co. Pvt. Ltd., New Delhi
Delhi High Court · (1971) ILR Delhi 751
High Courts18 May 1971
Municipal Corporation, Delhi Vs Janki Pershad
Delhi High Court · (1972) RLR 31
High Courts18 May 1971
M.K. Vasuraj Vs Delhi Development Authority and Others
Delhi High Court · (1971) ILR Delhi 21
High Courts18 May 1971
Jain Education Society and Others Vs Lieutenant Governor and Others
Delhi High Court · (1971) ILR Delhi 561
High Courts17 May 1971
Gurdwara Parbandhak Committee, Delhi Vs Jagmohan Singh and Others
Delhi High Court · (1971) ILR Delhi 515
High Courts14 May 1971
The Refugees Co-operative Housing Society Ltd. and Others Vs The Municipal Corporation of Delhi and Another
Delhi High Court · (1972) ILR Delhi 725
High Courts14 May 1971
B.M. Bajoria Vs Union of India and Others
Delhi High Court · (1972) 42 CompCas 338 : (1971) ILR Delhi 715
High Courts13 May 1971
The Management of Associated Traders and Engineers Pvt. Ltd. Vs Basant Lal Bhambri and Others
Delhi High Court · (1971) ILR Delhi 578 : (1972) LabIC 126
High Courts11 May 1971
The Commissioner of Income Tax Vs Meattels Ltd.
Delhi High Court · (1971) ILR Delhi 833 : (1972) 84 ITR 37
High Courts06 May 1971
Rama Gupta Vs Rai Singh Jain
Delhi High Court · (1972) 8 DLT 375
Delhi Rent Control Act, 1958 — Section 10, 14(2)
High Courts05 May 1971
Chandra Kumari Mittal Vs Union of India
Delhi High Court · (1971) ILR Delhi 534