High Courts21 Jan 1971
The Management of Delhi Transport Undertaking Vs B.B.L. Hajeley and Others
Delhi High Court · (1971) ILR Delhi 568
COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 19 of 20
High Courts21 Jan 1971
Delhi Vanaspati Syndicate, Delhi Vs Bhagwan Dass Fadir Chand
Delhi High Court · AIR 1972 Delhi 17 : (1971) ILR Delhi 84
High Courts21 Jan 1971
Mushtaq Ahmed Vs Union of India and Others
Delhi High Court · AIR 1972 Delhi 20
High Courts20 Jan 1971
Kanhiya Lal Balkishan Dass Vs Labhu Ram
Delhi High Court · (1971) 1 ILR Delhi 25 : (1971) ILR Delhi 25
High Courts20 Jan 1971
Kanahiya Lal Balkishan Dass Vs Labhu Ram
Delhi High Court · AIR 1971 Delhi 219
High Courts20 Jan 1971
The Municipal Corporation of Delhi Vs Hira Lal Tota Ram
Delhi High Court · AIR 1972 Delhi 29 : (1971) ILR Delhi 250
High Courts19 Jan 1971
Pannalal Girdharilal Vs Commissioner of Income Tax
Delhi High Court · (1971) 81 ITR 624
High Courts19 Jan 1971
PANNALAL GIRDHARILAL Vs COMMISSIONER OF Income Tax, DELHI.
Delhi High Court · (1971) 81 ITR 624
High Courts19 Jan 1971
The Commissioner of Income Tax, Delhi Vs Pramod Jain Trust, Delhi
Delhi High Court · (1971) ILR Delhi 1 : (1971) 81 ITR 604
High Courts19 Jan 1971
Ram Pershad and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · AIR 1972 Delhi 31
High Courts18 Jan 1971
Commissioner of Income Tax Vs Pushpa Devi
Delhi High Court · (1971) ILR Delhi 292 : (1971) 82 ITR 7
High Courts15 Jan 1971
Anant Ram Manocha Vs S. Prasad and Others
Delhi High Court · AIR 1971 Delhi 305
High Courts15 Jan 1971
The Commissioner of Wealth Tax, Delhi Vs K.N. Khanna and Others
Delhi High Court · (1971) ILR Delhi 42 : (1971) 81 ITR 117
High Courts14 Jan 1971
Commissioner of Income Tax Vs Delhi Cement Stockists
Delhi High Court · (1971) 81 ITR 515