High Courts18 Feb 1991
Sabu Thomas Vs Union of India and others
Delhi High Court · (1992) CriLJ 1587 : (1991) 45 DLT 6 : (1991) 3 RCR(Criminal) 36
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 35 of 41
High Courts16 Feb 1991
Punjab and Sind Bank Vs Ram Parkash Jagdish Chander and others
Delhi High Court · (1991) 02 DEL CK 0048
High Courts15 Feb 1991
Trishul Impex Vs Union of India
Delhi High Court · (1991) 32 ECC 342 : (1991) 34 ECR 161 : (1992) 58 ELT 182 : (1991) ILR Delhi 443
Customs Act, 1962 — Section 45
High Courts15 Feb 1991
Master Builders and Another Vs United States of America
Delhi High Court · (1991) 43 DLT 719
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts15 Feb 1991
Oriental Insurance Co. Ltd. Vs Bhoop Singh and Others
Delhi High Court · (1991) 1 ACC 493 : (1991) 43 DLT 502
Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 147
High Courts15 Feb 1991
Sudarshan Malik Vs Narmada Prasad Gupta and Another
Delhi High Court · (1991) 44 DLT 206 : (1991) 20 DRJ 360
Civil Procedure Code, 1908 (CPC) — Section 2(1)
High Courts14 Feb 1991
Mohan Lal Kuba Vs S.K. Mehra and Another
Delhi High Court · (1991) 44 DLT 217
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Rules, 1973 — Rule 36
High Courts14 Feb 1991
Shri Bhagwan and Another Vs Union of India and Others
Delhi High Court · (1991) 02 DEL CK 0085
Land Acquisition Act, 1894 — Section 4
High Courts14 Feb 1991
Asha Khanna and Another Vs Vishnu Charan
Delhi High Court · (1991) RLR 251
Delhi Municipal Corporation Act, 1957 — Section 124
High Courts14 Feb 1991
Chandra Wati Vs State
Delhi High Court · (1991) 44 DLT 31
Punjab Excise Act, 1914 — Section 61(1)
High Courts14 Feb 1991
Municipal Corporation of Delhi Vs Parmod Nath and Others
Delhi High Court · (1991) 43 DLT 498
Limitation Act, 1963 — Section 5
High Courts14 Feb 1991
Neirah Bhargava and Another Vs Lt. Governor of Delhi and Others
Delhi High Court · (1991) 43 DLT 745
Constitution of India, 1950 — Article 226
High Courts13 Feb 1991
India Medico Instruments Vs Employees State Insurance Corporation
Delhi High Court · (1991) 44 DLT 11 : (1991) 63 FLR 275
Employees State Insurance Act, 1948 — Section 2(12)
High Courts13 Feb 1991
Commissioner of Income Tax Vs Apparels Export Promotion Council
Delhi High Court · (1992) 103 CTR 350 : (1991) 190 ITR 163
High Courts13 Feb 1991
Commissioner of Income Tax Vs Continental Devices India Ltd.
Delhi High Court · (1993) 109 CTR 228 : (1992) 196 ITR 571
High Courts12 Feb 1991Dismissed
Eugna D''Silva Vs Ganju Ram and Others
Delhi High Court · (1991) 1 ACC 538 : (1991) 44 DLT 25(1)
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts12 Feb 1991
Mrs. Elizebeth Mathew and Others Vs Vasdev and Others
Delhi High Court · (1991) 1 ACC 559 : (1991) ACJ 1098
High Courts12 Feb 1991
The National Thermal Power Corporation Ltd. Vs The Singer Co. and Others
Delhi High Court · (1991) 1 ARBLR 313 : (1991) 44 DLT 122 : (1991) ILR Delhi 452
High Courts12 Feb 1991
Sidha Nand Shastri and Others Vs Delhi Administration and Others
Delhi High Court · (1992) 46 DLT 454