High Courts27 Feb 1991
Paras Food Products Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1991) 44 DLT 490
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 33 of 41
High Courts26 Feb 1991Dismissed
D.L.F. Limited Vs Union of India (UOI)
Delhi High Court · (1991) 02 DEL CK 0089
Land Acquisition Act, 1894 — Section 4
High Courts26 Feb 1991
Kuldip Kumar Wadhwa Vs Commissioner of Police and Others
Delhi High Court · (1991) 44 DLT 446
High Courts26 Feb 1991
Balsara Hygiene Products Ltd. Vs Commissioner of Sales Tax and another
Delhi High Court · (1991) 02 DEL CK 0052
High Courts26 Feb 1991
Amarjit Singh and Others Vs Pramod Gupta and Others
Delhi High Court · (1991) 43 DLT 753 : (1991) 20 DRJ 337
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts25 Feb 1991
Hira Lall and Sons Vs Commissioner of Income Tax
Delhi High Court · (1991) 95 CTR 225 : (1991) 190 ITR 408 : (1992) 60 TAXMAN 163
High Courts25 Feb 1991
Shri Bhairav Nath Vs Central Board of Education and others
Delhi High Court · AIR 1991 Delhi 232 : (1991) 43 DLT 688
High Courts25 Feb 1991
Vijay Bank Vs Sansu Industries and others
Delhi High Court · (1993) 76 CompCas 652
High Courts25 Feb 1991
Transworld Shipping Service (P) Ltd. Vs Central Warehousing Corporation and Others
Delhi High Court · (1991) 43 DLT 588 : (1991) 33 ECC 114
High Courts25 Feb 1991
Ajay Kumar Goel Vs Delhi Development Authority
Delhi High Court · (1991) 44 DLT 183 : (1991) 1 DRJ 445 Supp
High Courts23 Feb 1991
Municipal Corporation of Delhi Vs J.S. Ahuja
Delhi High Court · (1991) 44 DLT 181 : (1991) 20 DRJ 351 : (1992) RLR 81
Delhi Municipal Corporation Act, 1957 — Section 116
High Courts22 Feb 1991Allowed
Renu Kathuria Vs H.K.L. Kathuria
Delhi High Court · (1991) 1 DMC 511
Civil Procedure Code, 1908 (CPC) — Section 127, 151Guardians and Wards Act, 1890 — Section 12, 19, 7, 8
High Courts22 Feb 1991
The National Small Industries Corpn. Ltd. Vs M/s. Bhanot Engineering Works
Delhi High Court · AIR 1991 Delhi 238 : (1991) 2 ARBLR 57 : (1991) RLR 230
High Courts22 Feb 1991
Delhi Automobiles Pvt. Ltd Vs Commissioner Of Sales Tax, New Delhi
Delhi High Court · (1992) 46 DLT 234 : (1992) 84 STC 271
High Courts22 Feb 1991
Bachittar Singh and another Vs State (Delhi Administration)
Delhi High Court · (1991) CriLJ 2629 : (1991) 21 DRJ 65
High Courts22 Feb 1991
Chowdhary Chemical Works Vs Commissioner of Sales Tax, New Delhi
Delhi High Court · (1991) 02 DEL CK 0043
High Courts22 Feb 1991
State Bank of India Vs Indian Electric and others
Delhi High Court · (1991) 02 DEL CK 0041
High Courts22 Feb 1991
Bansi Dhar Gulzari Mal Vs Commissioner Of Sales Tax, New Delhi
Delhi High Court · (1991) 02 DEL CK 0028
High Courts22 Feb 1991
Teka (Deceased) through Lrs. and Others Vs Union of India
Delhi High Court · (1991) 44 DLT 373
Land Acquisition Act, 1894 — Section 4