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COURT ARCHIVE

Delhi High Court judgments, 1991

814 judgments · page 31 of 41

High Courts11 Mar 1991

Ravi Sharma Vs Narcotic Control Bureau

Delhi High Court · (1991) 43 DLT 698 : (1991) 21 DRJ 7 : (1991) 33 ECC 40 : (1991) 2 RCR(Criminal) 282

Criminal Procedure Code, 1973 (CrPC) — Section 437General Clauses Act, 1897 — Section 6Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
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High Courts08 Mar 1991Dismissed

Subhash Lata Vs V.N. Khanna

Delhi High Court · AIR 1992 Delhi 14 : (1991) 1 DMC 585 : (1991) 20 DRJ 353 : (1991) RLR 259

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 151Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 27
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High Courts08 Mar 1991

Bhola Vs State

Delhi High Court · (1991) 44 DLT 151

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 30
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