High Courts18 Mar 1991
Arjun Khanchandani Vs Meena Khanchandani
Delhi High Court · (1991) 44 DLT 157
Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 30 of 41
High Courts15 Mar 1991
N.D. Hyder Ali Vs Union of India and Others
Delhi High Court · (1991) CriLJ 2997 : (1991) 2 Crimes 570 : (1991) 44 DLT 428 : (1991) 2 RCR(Criminal) 521
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts14 Mar 1991
Sardool Singh Vs Smt. Paramjit Kaur
Delhi High Court · (1991) 03 DEL CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 Mar 1991
Elecon Engineering Co. Ltd. and Another Vs Assistant Director, Enforcement Directorate and Others
Delhi High Court · (1991) 44 DLT 209
Constitution of India, 1950 — Article 226Foreign Exchange Regulation Act, 1973 — Section 61
High Courts14 Mar 1991
New India Assurance Co. Ltd. Vs Motor Replacement Co. and Others
Delhi High Court · (1991) 1 ACC 657 : (1991) ACJ 928 : (1991) 44 DLT 190 : (1991) RLR 246
Motor Vehicles Act, 1939 — Section 110A
High Courts13 Mar 1991
Surinder Kumar and Another Vs Tajinder Kaur and Others
Delhi High Court · (1992) ACJ 583 : (1992) 47 DLT 298 : (1992) RLR 245
High Courts13 Mar 1991
S. Kumar Vs Bhagwant Singh
Delhi High Court · (1991) 44 DLT 195
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts13 Mar 1991
Gopichand Shivhare and Another Vs Union of India and Others
Delhi High Court · AIR 1991 Delhi 226 : (1991) 44 DLT 475 : (1991) 1 DRJ 295 Supp
Constitution of India, 1950 — Article 226
High Courts13 Mar 1991
Laxmi Devi Vs Tej Ram and Another
Delhi High Court · (1991) CriLJ 1931 : (1991) 44 DLT 468 : (1991) RLR 269
High Courts13 Mar 1991
Shri Phool Chand Sardana Vs Delhi Development Authority and others
Delhi High Court · AIR 1991 Delhi 265 : (1991) 44 DLT 145 : (1991) RLR 265
High Courts12 Mar 1991
Shri Lal Chand Bedi and Another Vs Municipal Corporation of Delhi
Delhi High Court · (1991) 2 ACC 64
High Courts12 Mar 1991
MRS. C. P. GILBERT Vs UNION OF INDIA and Others
Delhi High Court · (1991) 98 CTR 222
High Courts12 Mar 1991
M.K. Kunhi Mohamed Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 539
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226
High Courts12 Mar 1991
Rajjab Ali and Sons and Others Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 175
High Courts12 Mar 1991
Sarbjit Singh Vs Vijay Karan, Commissioner of Police and Others
Delhi High Court · (1991) 20 DRJ 390 : (1991) 2 RCR(Criminal) 339
High Courts12 Mar 1991
Mrs. C.P. Gilbert Vs Union of India and Others
Delhi High Court · (1991) 98 CTR 222
High Courts12 Mar 1991
Amar Singh Vs Santi Devi
Delhi High Court · (1991) 44 DLT 510
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)
High Courts12 Mar 1991
Yasin Bahlim Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 564
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226