COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 29 of 41
J.K. Synthetics Vs Income Tax Appellate Tribunal
Delhi High Court · (1991) 94 CTR 213 : (1991) 44 DLT 447 : (1992) 193 ITR 333 : (1991) 59 TAXMAN 28
Kusum Ansal Vs Commissioner of Income Tax
Delhi High Court · (1991) 95 CTR 71 : (1991) 190 ITR 24 : (1991) 59 TAXMAN 72
Dolly Varshney Vs Director General Health Services
Delhi High Court · (1991) 44 DLT 275
O.S. Saxena Vs Delhi Transport Corporation and Another
Delhi High Court · (1991) 44 DLT 371 : (1991) 63 FLR 788
Ram Bilas and Others Vs State
Delhi High Court · (1991) 44 DLT 211 : (1991) 1 DMC 608 : (1992) 3 RCR(Criminal) 242
Sarup Chand and Others Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 652
Kishan Lal Wine Merchants Pvt. Ltd. Vs Commissioner of Sales Tax
Delhi High Court · (1991) 82 STC 105
Rajinder Jaina Vs Delhi Development Authority and Another
Delhi High Court · (1991) 44 DLT 214
Om Parwal Vs Delhi Administration and Others
Delhi High Court · (1991) 44 DLT 216
Maharaj Jagat Singh Vs Sawai Bhawani Singh and Others
Delhi High Court · (1991) ILR Delhi 475
Shyam Lal Vs State
Delhi High Court · (1991) 44 DLT 159 : (1991) 21 DRJ 1 : (1991) 3 RCR(Criminal) 9 : (1991) RLR 270
M/s. Bharta and others Vs Union of India
Delhi High Court · AIR 1991 Delhi 284
Sanjiv Chhabra Vs Surjan Singh and Another
Delhi High Court · (1991) 44 DLT 219
Kundan and Others Vs Union of India
Delhi High Court · (1991) 44 DLT 192
S. Aggarwal Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 516
R.K. Sharma Vs Institute of Chartered Accountants of India and Others
Delhi High Court · (1991) 44 DLT 298
Amar Nath Behal and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1991) 44 DLT 273