High Courts11 Apr 1991
Kesho Dass Vs Union of India and Another
Delhi High Court · (1991) 45 DLT 20 : (1991) 1 DRJ 429 Supp
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 27 of 41
High Courts10 Apr 1991
Chairman and Managing Director, Punjab and Sind Bank and Another Vs Jasbir Singh Dhillon and Others
Delhi High Court · (1991) ILR Delhi 439 : (1991) LabIC 2457
High Courts10 Apr 1991
Indian Refrigeration Industries Vs Lt. Governor and Others
Delhi High Court · (1991) 44 DLT 552 : (1991) 63 FLR 235
Industrial Disputes Act, 1947 — Section 33C(1)
High Courts10 Apr 1991
Bank of Maharashtra Vs Racmann Auto (P) Ltd.
Delhi High Court · AIR 1991 Delhi 278 : (1992) 74 CompCas 752
High Courts09 Apr 1991
Kesho Dass Vs Union of India
Delhi High Court · (1991) 44 DLT 375 : (1991) 21 DRJ 25
Land Acquisition Act, 1894 — Section 4(3)
High Courts09 Apr 1991
Saroj Kapur Vs New Rajdhani Cooperative House Building Society Ltd. and Others
Delhi High Court · (1991) ILR Delhi 544(2) : (1991) RLR 413
High Courts09 Apr 1991
Mahmood Vs State
Delhi High Court · (1991) 2 Crimes 686 : (1991) 44 DLT 229 : (1991) 3 RCR(Criminal) 137 : (1991) RLR 287
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts08 Apr 1991
Harvir Giri Vs Delhi Development Authority
Delhi High Court · (1991) 44 DLT 225 : (1992) 1 RCR(Criminal) 463
Delhi Development Act, 1957 — Section 14
High Courts08 Apr 1991
Shri Ram Vs Jai Prakash and Others
Delhi High Court · (1991) 21 DRJ 48 : (1991) 1 DRJ 209 Supp : (1991) RLR 275
Delhi Land Reforms Act, 1954 — Section 185
High Courts08 Apr 1991
Dharam Chand Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 470 : (1991) 63 FLR 667 : (1992) 2 LLJ 193
Constitution of India, 1950 — Article 311(2)
High Courts08 Apr 1991
Chand Chits and Finance (P) Ltd. Vs Super Advertisers and Others
Delhi High Court · (1993) 2 BC 75 : (1991) 44 DLT 443
High Courts08 Apr 1991
Ramesh Chand Bhardwaja Vs Ram Parkash Sharma
Delhi High Court · AIR 1991 Delhi 280 : (1991) 44 DLT 528 : (1991) 21 DRJ 13
High Courts08 Apr 1991
Imperial Box and Carton Makers Vs Commissioner of Income Tax
Delhi High Court · (1991) 04 DEL CK 0023
High Courts08 Apr 1991
M/s. Chand Chits and Finance (P) Ltd. Vs M/s. Super Advertisers and others
Delhi High Court · AIR 1992 Delhi 85
High Courts08 Apr 1991
Sanjay Verma Vs State
Delhi High Court · (1991) 2 Crimes 325 : (1991) 21 DRJ 51 : (1991) 33 ECC 243
High Courts08 Apr 1991
Zile Ram Vs Registrar, Delhi High Court and Others
Delhi High Court · (1991) 04 DEL CK 0001
Constitution of India, 1950 — Article 16
High Courts05 Apr 1991
Sheo Raj Vs State and Another
Delhi High Court · (1991) 44 DLT 221 : (1991) 3 RCR(Criminal) 231 : (1991) RLR 341
High Courts05 Apr 1991
Bhim Sen Vs Kusum Prasad and Others
Delhi High Court · (1991) 44 DLT 458
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33