High Courts16 Apr 1991
Commissioner of Income Tax Vs Stellar Investment Ltd
Delhi High Court · (1991) 59 TAXMAN 568
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 26 of 41
High Courts16 Apr 1991
Commissioner of Income Tax Vs S.P. Chopra
Delhi High Court · (1991) 95 CTR 222 : (1991) 191 ITR 455 : (1992) 60 TAXMAN 130
High Courts16 Apr 1991
Union of India Vs Kailash Chand Gian Chand Jain
Delhi High Court · (1991) 2 ARBLR 378 : (1991) 44 DLT 744
High Courts16 Apr 1991
Life Insurance Corporation of India Vs Raghunath Prasad Almal and Others
Delhi High Court · (1991) 44 DLT 521
Limitation Act, 1963 — Section 17
High Courts16 Apr 1991
Ram Singh Manmohan Singh and others Vs Union of India and others
Delhi High Court · (1991) 04 DEL CK 0010
High Courts16 Apr 1991
Subash Gulati and Others Vs Lt. Governor and Others
Delhi High Court · (1991) 44 DLT 594
Central Motor Vehicles Rules, 1989 — Rule 88
High Courts15 Apr 1991Allowed
Dwarka Nath Kundra and Others Vs Moti Lal Bhatia and Others
Delhi High Court · (1991) 2 DMC 38
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406
High Courts15 Apr 1991
Subramanium Vs General Manager, Punjab Roadways
Delhi High Court · (1993) 1 ACC 6 : (1992) ACJ 187
High Courts15 Apr 1991
UNION OF INDIA Vs ASIA UDYOG (PVT.) LTD. and Others
Delhi High Court · (1991) 95 CTR 240
High Courts15 Apr 1991
Commissioner of Sales Tax Vs United Industrial Machinery
Delhi High Court · (1991) RLR 291 : (1991) 82 STC 217
Delhi Sales Tax Act, 1975 — Section 45
High Courts15 Apr 1991
M. Subramanium Vs The General Manager, Punjab Roads, Chandigarh
Delhi High Court · (1992) ACJ 187 : (1991) 44 DLT 750
Motor Vehicles Act, 1939 — Section 110A
High Courts15 Apr 1991
Commissioner of Income Tax Vs Expo Machinery Ltd.
Delhi High Court · (1992) 107 CTR 4 : (1991) 190 ITR 576 : (1991) 59 TAXMAN 182
High Courts15 Apr 1991
Commissioner of Sales Tax, Vikas Bhawan, New Delhi Vs United India Machinery Agencies
Delhi High Court · (1991) RLR 291 : (1991) 82 STC 217
High Courts15 Apr 1991
Prem Nath Motors (P) Ltd. Vs Commissioner of Sales Tax
Delhi High Court · (1991) 44 DLT 601 : (1992) ILR Delhi 165 : (1991) RLR 294 : (1993) 182 STC 124
High Courts15 Apr 1991
Union of India Vs Asia Udyog (Pvt.) Ltd. and others
Delhi High Court · (1991) 45 DLT 13
High Courts12 Apr 1991
Commissioner of Wealth Tax Vs H.R. Gandhi.
Delhi High Court · (1992) 63 TAXMAN 268
High Courts12 Apr 1991
Durga Prashad Vs Shiv Lal etc.
Delhi High Court · (1991) 45 DLT 240
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Rent Control Act, 1958 — Section 2(L)
High Courts12 Apr 1991
Dalmia Cement Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1991) 96 CTR 1 : (1991) 191 ITR 331
High Courts12 Apr 1991
Commissioner of Wealth Tax Vs Narinder Kaur
Delhi High Court · (1991) 04 DEL CK 0050
High Courts11 Apr 1991
Gopal Vs State
Delhi High Court · (1991) 44 DLT 415
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21