High Courts30 Apr 1991
Liek Rashid Khan Vs Union of India and others
Delhi High Court · (1992) CriLJ 2646
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 24 of 41
High Courts30 Apr 1991
New Delhi General Mazdoor Union, Delhi Offices and Establishment Employees Union (Regd.) Vs Standing Conferance of Public Enterprices and Another
Delhi High Court · (1992) ILR Delhi 358
Constitution of India, 1950 — Article 12Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 7
High Courts30 Apr 1991
Rajinder Singh Vs State
Delhi High Court · (1991) 2 Crimes 416 : (1991) 45 DLT 206
High Courts29 Apr 1991
M/s. Allahabad Law Journal Co. Ltd Vs M/s. Skyways Construction Corporation and others
Delhi High Court · AIR 1992 Delhi 9
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation (Amendment) Act, 1972 — Article 52
High Courts29 Apr 1991
Parmeshwari Das Shanti Perkash Vs Union of India
Delhi High Court · (1991) RLR 408
High Courts26 Apr 1991Allowed
J.K. Industries Ltd. Vs Labour Court and Another
Delhi High Court · (1991) 63 FLR 357 : (1994) 3 LLJ 621
Industrial Disputes Act, 1947 — Section 11
High Courts26 Apr 1991
Ram Narain Vs Municipal Corporation of Delhi
Delhi High Court · (1991) 44 DLT 441 : (1991) RLR 318
High Courts26 Apr 1991
K.M. Singh Vs Secretary, Association of Indian Universities and Others
Delhi High Court · (1991) 44 DLT 735
High Courts26 Apr 1991
Rukan Singh Tewatia Vs Union of India and Others
Delhi High Court · (1992) 47 DLT 311
High Courts25 Apr 1991
Ravinder Kapoor Ravi Vs State
Delhi High Court · (1991) 3 Crimes 741 : (1991) 44 DLT 492 : (1991) 21 DRJ 82 : (1991) 3 RCR(Criminal) 357
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts25 Apr 1991
Municipal Corporation of Delhi (Desu) Vs Asian Art Printers
Delhi High Court · (1992) 2 ARBLR 98 : (1991) 44 DLT 390
High Courts25 Apr 1991Dismissed
National Thermal Power Corporation Ltd. Vs Union of India and others
Delhi High Court · (1991) 96 CTR 140 : (1991) 192 ITR 187
High Courts25 Apr 1991
M.D. International Inn and Another Vs K.L. Sethi
Delhi High Court · (1991) 44 DLT 439 : (1991) RLR 319
High Courts24 Apr 1991
Sri Ram and Others Vs Union of India
Delhi High Court · (1991) 45 DLT 663
Land Acquisition Act, 1894 — Section 18, 4
High Courts24 Apr 1991
Harish Chandra (India) Pvt. Ltd. Vs The Corporation Bank and others
Delhi High Court · AIR 1992 Delhi 279
High Courts24 Apr 1991
Bharat Bhushan Vs H.B. Portfolio Leasing Ltd.
Delhi High Court · (1992) ILR Delhi 193
High Courts24 Apr 1991
J. S. Bhalla and Bros Vs Commissioner of Sales Tax
Delhi High Court · (1991) 04 DEL CK 0016
High Courts23 Apr 1991
Manglam Cement Co. Ltd. and Another Vs Assistant Collector and Others
Delhi High Court · (1992) 47 DLT 313
Constitution of India, 1950 — Article 226
High Courts23 Apr 1991
M.P. Rawla Vs S.D. Tyagi
Delhi High Court · (1991) 44 DLT 434
Delhi Rent Control Act, 1958 — Section 14(1)