High Courts07 May 1991
Indian Institute Of Technology Vs P.C. Jain and Others
Delhi High Court · (1991) 45 DLT 42
Constitution of India, 1950 — Article 226, 311(2)
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 23 of 41
High Courts07 May 1991
Central Warehousing Corporation Vs Batra Contractors and Another
Delhi High Court · (1991) 2 ARBLR 150 : (1991) 44 DLT 574
High Courts07 May 1991
Subramanian Swamy and Another Vs S.C. Gudimani
Delhi High Court · (1991) 44 DLT 331
High Courts07 May 1991
Amrit Narain Vs Commissioner of Income Tax
Delhi High Court · (1991) 96 CTR 34 : (1991) 190 ITR 644
High Courts07 May 1991
Sundeep Industries and Another Vs Collector of Customs, New Delhi and Others
Delhi High Court · (1991) 44 DLT 427 : (1991) 37 ECR 595
Constitution of India, 1950 — Article 226
High Courts07 May 1991
A.K. Gulati and Another Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 590
Constitution of India, 1950 — Article 226
High Courts06 May 1991
United Decoratives (P) Ltd. Vs Naipal Singh and State
Delhi High Court · (1991) 2 Crimes 501 : (1991) 44 DLT 508 : (1992) 1 RCR(Criminal) 335 : (1991) RLR 336
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts06 May 1991
Sushila Goel and Others Vs United India Insurance Co. Ltd. and Others
Delhi High Court · (1991) 2 ACC 96 : (1993) ACJ 263 : (1991) 44 DLT 704
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 166
High Courts06 May 1991
M/s. Bhagwan Dass Bros. Vs Ghulam Ahmed Dar and others
Delhi High Court · AIR 1992 Delhi 22(1)
High Courts04 May 1991
Apple Computer Inc. Vs Apple Leasing and Industries
Delhi High Court · (1991) 05 DEL CK 0078
Trade and Merchandise Marks Act, 1958 — Section 46
High Courts02 May 1991
Projects and Equipment Corporation of India Ltd. Vs H.C. Suri and others
Delhi High Court · AIR 1992 Delhi 159
High Courts02 May 1991
Sharma Timber Works Vs Union of India
Delhi High Court · (1991) 2 ARBLR 417 : (1991) RLR 447
High Courts02 May 1991
Sher Singh Alias Shera, In Person (In Custody) Vs State
Delhi High Court · (1991) CriLJ 2612
High Courts01 May 1991
Manithodika Abdul Rehiman Vs Union of India and another
Delhi High Court · (1991) CriLJ 2307 : (1991) 3 RCR(Criminal) 550 : (1991) 3 RCR(Criminal) 5502
High Courts01 May 1991
Gudiya Cooperative G/H Society Ltd. Vs Delhi Development Authority and Others
Delhi High Court · (1991) 45 DLT 571 : (1991) 21 DRJ 209
Disposal of Developed Nazul Lands Rules, 1981 — Rule 24
High Courts30 Apr 1991
M.L. Arora and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1992) ILR Delhi 346
Delhi Municipal Corporation Act, 1957 — Section 98
High Courts30 Apr 1991
Zorawar Singh Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1991) 44 DLT 314 : (1991) RLR 312
Electricity Act, 1910 — Section 26(6)