High Courts22 Apr 1991
Surinder Kaur Vs Manohar Singh
Delhi High Court · (1991) 2 DMC 84
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 41
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 25 of 41
High Courts22 Apr 1991
Bhagat Raj Vs Union of India
Delhi High Court · (1991) CriLJ 2989 : (1991) 20 DRJ 407
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Article 3(1)
High Courts22 Apr 1991
Ramji Lal Ram Saroop Vs Bombay Goods Carriers (P) Ltd.
Delhi High Court · (1991) 44 DLT 383
Delhi Rent Control Act, 1958 — Section 14, 14(1)
High Courts22 Apr 1991
Swallehin Vs Union of India and Another
Delhi High Court · (1991) 45 DLT 234
Land Acquisition Act, 1894 — Section 4
High Courts22 Apr 1991
Avis International Pvt. Ltd. Vs Avis India and Others
Delhi High Court · (1992) 2 ARBLR 124 : (1992) 46 DLT 625
High Courts22 Apr 1991
Ganeshwar Ltd. Vs Commissioner Of Income Tax
Delhi High Court · (1991) 192 ITR 207
High Courts22 Apr 1991
J.K. Industries Limited Vs Mohan Investments and Properties Private Limited
Delhi High Court · AIR 1992 Delhi 305
High Courts22 Apr 1991
R.K. Sethi Vs Executive Director New Bank of India and Others
Delhi High Court · (1991) 04 DEL CK 0020
High Courts22 Apr 1991
Raju Pershad Gupta Vs State
Delhi High Court · (1991) CriLJ 2899 : (1991) 21 DRJ 17 : (1991) 2 RCR(Criminal) 297
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42
High Courts19 Apr 1991
Chet Ram and Others Vs Union of India
Delhi High Court · (1991) 44 DLT 378
Land Acquisition Act, 1894 — Section 4
High Courts19 Apr 1991
Karam Chand Puran Chand Vs Union of India
Delhi High Court · (1991) 44 DLT 407
Land Acquisition Act, 1894 — Section 4
High Courts19 Apr 1991
Bombay Ammonia Pvt. Ltd. Vs Employees State Insurance Corporation and Others
Delhi High Court · (1991) 44 DLT 481 : (1991) 63 FLR 866 : (1991) LabIC 1893 : (1995) 3 LLJ 848 : (1991) RLR 437
Employees State Insurance Act, 1948 — Section 1(5)
High Courts19 Apr 1991
P.K. Bhasin Vs Union of India and Others
Delhi High Court · (1992) ILR Delhi 116 : (1991) LabIC 1904
Constitution of India, 1950 — Article 233, 341Delhi Higher Judicial Services Rules, 1970 — Rule 22
High Courts18 Apr 1991
Ansal Properties and Industries (P) Ltd. Vs Chander Bhan Kohli and Others
Delhi High Court · (1991) 44 DLT 316
High Courts18 Apr 1991
Punjab and Sind Bank Vs KMT Automobiles
Delhi High Court · (1991) RLR 297
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts18 Apr 1991
Ramesh D. Shah Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 395
Constitution of India, 1950 — Article 225, 226Customs Act, 1962 — Section 110Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3(1)
High Courts16 Apr 1991
Sh. Subash Gulati and Others Vs The Lt. Governor and Others
Delhi High Court · (1991) 2 ACC 41
High Courts16 Apr 1991
Commissioner of Income Tax Vs H.S. Chauhan High Court of Delhi
Delhi High Court · (1991) 59 TAXMAN 595
High Courts16 Apr 1991
Commissioner of Income Tax Vs Stellar Investment Ltd.
Delhi High Court · (1991) 72 CompCas 775 : (1991) 99 CTR 40 : (1991) 192 ITR 287