COURT ARCHIVE

Delhi High Court judgments, 1991

814 judgments · page 22 of 41

High Courts14 May 1991

Neena Manjula Vs Sukhdev Singh and Others

Delhi High Court · (1991) 2 ACC 419

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High Courts14 May 1991

S.K. Jangir Vs Union of India

Delhi High Court · (1991) CriLJ 2673 : (1991) 3 RCR(Criminal) 177

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High Courts14 May 1991

Carrasco Investments Ltd. and Others Vs Special Director, Enforcement Directorate and Others

Delhi High Court · (1994) 79 CompCas 631 : (1991) 44 DLT 615 : (1994) 46 ECC 234

Foreign Exchange Regulation Act, 1973 — Section 29(1)

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High Courts13 May 1991

Municipal Corporation of Delhi Vs Pragati Builders and N.R.D.C. of India and Another

Delhi High Court · AIR 1991 Delhi 212 : (1991) 45 DLT 264 : (1991) 21 DRJ 88

Delhi Municipal Corporation Act, 1957 — Section 2(3)(24)

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High Courts13 May 1991

Thakur Dass Gulati Vs Faqir Chand

Delhi High Court · (1991) 44 DLT 463

Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts13 May 1991

M.G. Jain Co. Vs Delhi Electric Supply Undertakings and Others

Delhi High Court · (1991) 44 DLT 336 : (1991) 1 DRJ 472 Supp : (1992) ILR Delhi 82 : (1991) LabIC 1898

Constitution of India, 1950 — Article 16(4)Electricity (Supply) Act, 1948 — Section 79

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High Courts13 May 1991

New Bank of India Vs Roshan Engineering Industries and others

Delhi High Court · (1993) 76 CompCas 670

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High Courts13 May 1991

Great Eastern Shipping Co. Ltd. Vs Union of India and Others

Delhi High Court · (1991) 44 DLT 605

Customs Act, 1962 — Section 115(2)

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High Courts10 May 1991Dismissed

Mohd. Ayub @ Gama Vs Mst. Farhat Jamal

Delhi High Court · (1991) 44 DLT 452

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts10 May 1991

Inderpal Singh etc. Vs Inder Kaur etc.

Delhi High Court · (1991) 44 DLT 399

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High Courts10 May 1991

Orient Enterprises Vs Union of India

Delhi High Court · (1991) 44 DLT 498 : (1992) 42 ECR 588 : (1992) 61 ELT 189 : (1992) ILR Delhi 94

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High Courts10 May 1991

Kaveri Co-operative Group Housing Society Ltd. Vs Union of INdia and 3 others

Delhi High Court · AIR 1991 Delhi 217 : (1992) ILR Delhi 100 : (1991) RLR 323

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High Courts10 May 1991

Ratlam Ispat Ltd. Vs Greaves Feseco Ltd.

Delhi High Court · (1991) 72 CompCas 548 : (1992) 22 DRJ 31 : (1991) RLR 333

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High Courts09 May 1991

Union of India Vs I.S. Goel and Co. and Others

Delhi High Court · (1991) 45 DLT 277

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7(2)

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High Courts09 May 1991

Kalawati @ Kamla Vs Union of India and Another

Delhi High Court · (1991) 44 DLT 388

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3(1)

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High Courts09 May 1991

Sudershan Goel Vs Union of India and Others

Delhi High Court · (1991) 44 DLT 328 : (1991) RLR 338

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High Courts08 May 1991

Badri Pershad Vs Harish Chander and Another

Delhi High Court · (1991) 21 DRJ 41 : (1991) RLR 382

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2

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High Courts07 May 1991

Masood Ahmed and Others Vs State

Delhi High Court · (1991) 44 DLT 418 : (1991) 2 DMC 154

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High Courts07 May 1991

Delhi Lawn Tennis Association Vs Shyam Minotra and Others

Delhi High Court · (1991) 44 DLT 501

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1Societies Registration Act, 1860 — Section 6

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High Courts07 May 1991

Om Parkash Srichand Kukreja Vs State

Delhi High Court · (1991) 44 DLT 413

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)

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