High Courts05 Apr 1991
H.C. Raghubir Vs Union of India and Others
Delhi High Court · (1992) 48 DLT 319
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 28 of 41
High Courts05 Apr 1991
Amarjit Singh Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 649 : (1991) 3 RCR(Criminal) 150 : (1991) RLR 261
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts05 Apr 1991
Mukimuddin Vs The State
Delhi High Court · (1991) CriLJ 2903 : (1991) 3 RCR(Criminal) 323
High Courts05 Apr 1991
Ashraf Ali Vs State
Delhi High Court · (1991) 44 DLT 201 : (1991) 21 DRJ 21
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts04 Apr 1991
Commissioner of Income Tax Vs Ashok Kumar Mehra
Delhi High Court · (1992) 193 ITR 425
High Courts04 Apr 1991
Bhasin Associates Limited Vs Hyundai Heavy Industries Company Ltd. and Another
Delhi High Court · (1991) ILR Delhi 553
High Courts04 Apr 1991
Ramehar (Deceased) Munshi Vs Union of India and Others
Delhi High Court · (1992) 47 DLT 508
Land Acquisition Act, 1894 — Section 4
High Courts04 Apr 1991
Arayath Barambil Markkar Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 324
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2
High Courts03 Apr 1991
Santosh Kumari Sharma Vs Shiv Prakash Sharma
Delhi High Court · (1991) 44 DLT 301 : (1991) 2 DMC 8
Hindu Marriage Act, 1955 — Section 9
High Courts03 Apr 1991
Commissioner of Income Tax Vs Autopins (India)
Delhi High Court · (1992) 101 CTR 302 : (1991) 192 ITR 161 : (1992) 64 TAXMAN 188
High Courts02 Apr 1991
Raghu Nath Singh Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 545
Constitution of India, 1950 — Article 226
High Courts02 Apr 1991
Punjab Dairy Dev. Corporation Vs Multisack Corporation
Delhi High Court · (1991) RLR 363
High Courts02 Apr 1991
Shashi Mittal Vs Union of India
Delhi High Court · (1991) 44 DLT 422 : (1991) 63 FLR 302 : (1992) 2 LLJ 438 : (1991) RLR 113
High Courts01 Apr 1991
M/s. Thapsons Pvt. Ltd. Vs M/s. Ashoka Food Industries and Another
Delhi High Court · AIR 1992 Delhi 11
Trade and Merchandise Marks Act, 1958 — Section 106, 26
High Courts01 Apr 1991
Raj Chopra and Another Vs Narender Anand and Others
Delhi High Court · (1991) 21 DRJ 53
Contract Act, 1872 — Section 54
High Courts31 Mar 1991
BENNETT, COLEMAN and CO. LTD. and Others Vs UNION OF INDIA and Another
Delhi High Court · (1991) 99 CTR 261
High Courts31 Mar 1991
Bennett, Coleman and Co. Ltd. and Others Vs Union of India and Another
Delhi High Court · (1991) 99 CTR 261
High Courts22 Mar 1991
Baboo Vs Ashok Kumar and Others
Delhi High Court · (1991) 44 DLT 297
Motor Vehicles Act, 1939 — Section 110D