High Courts16 Dec 1991
Puran Chand Packaging Industries Pvt. Ltd. Vs Sona Devi and Another
Delhi High Court · (1993) 49 DLT 242
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 2 of 41
High Courts16 Dec 1991
Subhash Chander and Another Vs State
Delhi High Court · (1992) 46 DLT 366
Criminal Procedure Code, 1973 (CrPC) — Section 227
High Courts16 Dec 1991
Rathi Alloys and Steel Ltd. Vs Under Secretary to the Government of India, Ministry of Steel and Mines, and others
Delhi High Court · (1992) 107 CTR 99 : (1992) 195 ITR 453 : (1993) 66 TAXMAN 557
High Courts16 Dec 1991
Maharaja International Ltd. and others Vs Union of India and others
Delhi High Court · (1992) 75 CompCas 651 : (1992) 196 ITR 657
High Courts13 Dec 1991
Indian Airlines Vs Airlines Cabin Crew Assn. and Others
Delhi High Court · (1994) 2 LLJ 587
Industrial Disputes Act, 1947 — Section 10(1), 18(3)
High Courts13 Dec 1991
Scindia Potteries and Services Ltd. and Others Vs Land Acquisition Collector (MW) and Others
Delhi High Court · (1992) 46 DLT 77
Land Acquisition Act, 1894 — Section 30, 4
High Courts12 Dec 1991
Amrita Ahluwalia Vs Union of India and Others
Delhi High Court · (1992) CriLJ 1906 : (1992) 1 RCR(Criminal) 415
Juvenile Justice Act, 1986 — Section 2(1)
High Courts12 Dec 1991
M/s. Seemax Construction (P) Ltd. Vs State Bank of India and another
Delhi High Court · AIR 1992 Delhi 197
High Courts12 Dec 1991
Bank of Baroda Vs Thapar Traders and others
Delhi High Court · (1993) 76 CompCas 680
High Courts12 Dec 1991
Narain Dass R. Israni Vs Union of India and Others
Delhi High Court · (1992) 1 ARBLR 405 : (1992) 48 DLT 297 : (1992) 22 DRJ 27 : (1992) 40 ECR 439
Limitation Act, 1963 — Section 5
High Courts10 Dec 1991
Harbhajan Singh Jaura @ Doctor Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 82
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts10 Dec 1991
New India Assurance Co. Ltd. Vs Pushpa Kakkar and Others
Delhi High Court · (1993) ACJ 328 : (1992) 47 DLT 138 : (1992) RLR 340
Motor Vehicles Act, 1988 — Section 10
High Courts09 Dec 1991
Ram Inder Vs State
Delhi High Court · (1992) 46 DLT 153
Penal Code, 1860 (IPC) — Section 302
High Courts09 Dec 1991
Satinder Pal Singh Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 168 : (1991) 1 DRJ 267 Supp
National Security Act, 1980 — Section 3(2)
High Courts07 Dec 1991
Munawari Begum and Others Vs Kishan Kumar and Others
Delhi High Court · (1992) ACJ 1122 : (1993) 49 DLT 236
High Courts06 Dec 1991
Commissioner of Wealth Tax Vs R.S. Tandon and others
Delhi High Court · (1992) 103 CTR 228 : (1992) ILR Delhi 638 : (1992) 195 ITR 397 : (1993) 66 TAXMAN 304
High Courts06 Dec 1991
Narinder Singh Vs Raj Kumari
Delhi High Court · (1992) 46 DLT 162 : (1992) RLR 14
Delhi Rent Control Act, 1958 — Section 2
High Courts06 Dec 1991
The Upper India Couper Paper Mills Co. Limited Vs The Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · AIR 1992 Delhi 207 : (1992) 75 CompCas 653 : (1992) 47 DLT 566
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1)
High Courts06 Dec 1991Allowed
Upper India Couper Paper Mills Co. Ltd. Vs Appellate Authority for Industrial and Financial Reconstruction and others
Delhi High Court · AIR 1992 Delhi 207 : (1992) 75 CompCas 653 : (1992) 47 DLT 566