High Courts06 Dec 1991
Commissioner of Wealth Tax Vs A.K. Tandon and others
Delhi High Court · (1992) 103 CTR 42 : (1992) ILR Delhi 996 : (1992) 198 ITR 26 : (1992) 64 TAXMAN 284
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 3 of 41
High Courts06 Dec 1991
Commissioner of Wealth Tax Vs O.P. Tandon and others
Delhi High Court · (1992) 103 CTR 129 : (1992) ILR Delhi 622 : (1992) 195 ITR 688
High Courts06 Dec 1991
National Research Development Corporation Vs Malwa Metal Powder Pvt. Ltd.
Delhi High Court · (1992) 48 DLT 125
High Courts06 Dec 1991
The Commissioner of Wealth Tax, New Delhi Vs A.K. Tandon
Delhi High Court · (1992) 22 DRJ 334
Wealth Tax Act, 1957 — Section 5(1)Wealth Tax Rules, 1957 — Rule 2
High Courts06 Dec 1991
R.R. Sood Vs Delhi Electricity Supply Undertaking and Another
Delhi High Court · (1992) 46 DLT 125
Electricity Act, 1910 — Section 22
High Courts06 Dec 1991
Commissioner of Wealth Tax Vs R.S. Tandon and Others
Delhi High Court · (1992) 46 DLT 319
Wealth Tax Act, 1957 — Section 27
High Courts06 Dec 1991
Rakeshwar Narain Vs Sarla Sarin
Delhi High Court · (1992) 46 DLT 70 : (1992) 22 DRJ 21 : (1992) RLR 18
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts06 Dec 1991
Commissioner of Wealth Tax Vs O.P. Tandon and Others
Delhi High Court · (1992) 48 DLT 5
High Courts05 Dec 1991
Sanjay Gandhi Memorial Education Society (Regd) of India and Another Vs Delhi Development Authority
Delhi High Court · (1992) 46 DLT 155
Constitution of India, 1950 — Article 227
High Courts05 Dec 1991
Siri Pal and Others Vs Delhi Transpokt Corporation
Delhi High Court · (1992) 46 DLT 157
Motor Vehicles Act, 1939 — Section 110D
High Courts05 Dec 1991
Sulekh Chand Jain Vs State (Delhi Administration)
Delhi High Court · (1991) 43 DLT 136
Penal Code, 1860 (IPC) — Section 419
High Courts04 Dec 1991
Anil Sanan Vs Union of India and Another
Delhi High Court · (1992) 46 DLT 87
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts04 Dec 1991
Vimal Singh Vs State
Delhi High Court · (1992) 46 DLT 582
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 394
High Courts04 Dec 1991
Hukam Chand Vs State and Another
Delhi High Court · (1992) 46 DLT 146
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Dec 1991
Nairs Arkimetals (P) Ltd. Vs New Delhi Hotels Ltd.
Delhi High Court · (1992) 46 DLT 93 : (1992) 22 DRJ 199
High Courts04 Dec 1991
Sanjeev Sethi Vs Union of India and Others
Delhi High Court · (1992) 101 CTR 81 : (1991) 101 CTR 81 : (1992) 47 DLT 144 : (1992) ILR Delhi 656 : (1992) 195 ITR 338
High Courts03 Dec 1991
Bhanwar Pal Singh Vs State (Delhi Administration)
Delhi High Court · (1992) 46 DLT 534 : (1992) 1 DMC 373
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts03 Dec 1991
Prahlad Swarup Aggarwal Vs Rattan Bala Aggarwal
Delhi High Court · (1992) 46 DLT 144 : (1992) 1 DMC 178
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Hindu Marriage Act, 1955 — Section 24
High Courts03 Dec 1991
Anugrah Sharma Vs Balbir Singh and Others
Delhi High Court · (1992) ACJ 284 : (1992) 46 DLT 186 : (1992) RLR 119(1)
Motor Vehicles Act, 1939 — Section 11, 110B
High Courts02 Dec 1991
Radha Soami Satsang Beas Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 414 : (1991) 1 DRJ 459 Supp
Land Acquisition Act, 1894 — Section 54