High Courts02 Dec 1991
Municipal Corporation of Delhi Vs Savitri Devi
Delhi High Court · (1991) 46 DLT 634 : (1992) 22 DRJ 218 : (1992) RLR 124
Delhi Municipal Corporation Act, 1957 — Section 332
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 4 of 41
High Courts02 Dec 1991
Dimpy Fashions (India) Vs Delhi Development Authority
Delhi High Court · (1992) 46 DLT 176 : (1992) RLR 92
Constitution of India, 1950 — Article 226
High Courts02 Dec 1991
Subhash Kamboj and Another Vs The State and Another
Delhi High Court · (1992) 22 DRJ 178
Criminal Procedure Code, 1973 (CrPC) — Section 395
High Courts01 Dec 1991
State Vs Rajit Ram
Delhi High Court · (1992) 22 DRJ 322 : (1992) 1 RCR(Criminal) 511
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 201, 302
High Courts01 Dec 1991
Hansipra GMBH Vs Dresdner Bank, Frankfurt and Others
Delhi High Court · (1992) 22 DRJ 260
High Courts29 Nov 1991
Om Prakash Vs Administrator and Others
Delhi High Court · (1992) 46 DLT 566
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts29 Nov 1991
Neki Ram Sohan Dass Vs Delhi Development Authority
Delhi High Court · (1992) 46 DLT 74 : (1992) 22 DRJ 137
Constitution of India, 1950 — Article 326
High Courts29 Nov 1991
Nathi etc. Vs Gaon Sabha and Another Harkesh etc. Vs Gaon Sabha and Another
Delhi High Court · (1992) 46 DLT 140
Land Acquisition Act, 1894 — Section 30
High Courts28 Nov 1991
Indu Gupta Vs Sanjay Kumar Gupta
Delhi High Court · (1992) 46 DLT 143 : (1992) 1 DMC 164
Hindu Marriage Act, 1955 — Section 24
High Courts26 Nov 1991
Ramesh Dhingra Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1992) 46 DLT 408
Delhi Municipal Corporation Act, 1957 — Section 343(4)
High Courts26 Nov 1991
Pradeep Bhargav Vs Ram Pyari etc.
Delhi High Court · (1991) 1 DRJ 67 Supp : (1992) ILR Delhi 677 : (1992) RLR 48
Constitution of India, 1950 — Article 300ASpecific Relief Act, 1963 — Section 20
High Courts26 Nov 1991
Ranvir Singh Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 719 : (1992) RLR 23
High Courts26 Nov 1991
Commissioner of Wealth Tax Vs Sita Ram Arvind Kumar
Delhi High Court · (1991) 11 DEL CK 0028
High Courts26 Nov 1991
HCL Ltd., In Re HCL Hewlett-Packard Ltd., In Re
Delhi High Court · (1994) 80 CompCas 228
High Courts26 Nov 1991
Ravi Sharma Vs Delhi Development Authority
Delhi High Court · (1992) 46 DLT 629
High Courts26 Nov 1991
Saraswati Dalmia Vs Bennett Coleman and Co. Ltd.
Delhi High Court · (1992) 46 DLT 191
Delhi Rent Control Act, 1958 — Section 14D
High Courts25 Nov 1991
Balwant Rai Gupta Vs Jammu and kashmir Bank Ltd.
Delhi High Court · (1992) 47 DLT 39
Constitution of India, 1950 — Article 12
High Courts25 Nov 1991
Pawan Goel Vs Collector of Customs
Delhi High Court · (1992) 46 DLT 261
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts25 Nov 1991
Ramesh Kumar Wadhera Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 158
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)