High Courts25 Nov 1991
Puran Chand Saini Vs Mithlesh Saini
Delhi High Court · (1992) 46 DLT 161 : (1992) 1 DMC 210
Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 5 of 41
High Courts25 Nov 1991
Ajmer Singh Vs State
Delhi High Court · (1992) 46 DLT 306
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts25 Nov 1991
Ms. Jasvir Kaur Vs Union of India and another
Delhi High Court · (1992) 38 ECC 94 : (1992) 40 ECR 309 : (1992) ILR Delhi 689
High Courts25 Nov 1991
Ram Kishan and Another Vs State
Delhi High Court · (1992) 47 DLT 128
Criminal Procedure Code, 1973 (CrPC) — Section 437
High Courts25 Nov 1991
Mohan Lal Rathi and Another Vs Additional Registrar of Companies
Delhi High Court · (1992) 46 DLT 73 : (1992) 22 DRJ 164
Companies (Acceptance of Deposits) Rules, 1975 — Rule 11Companies Act, 1956 — Section 58ACriminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Nov 1991
Jasvir Kaur Vs Union of India and Another
Delhi High Court · AIR 1992 Delhi 332 : (2009) 241 ELT 521
Tourist Baggage Rules, 1978 — Rule 3
High Courts22 Nov 1991
Om Prakash Vs Delhi Administration and Others
Delhi High Court · (1992) 46 DLT 403
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108
High Courts22 Nov 1991
Rongi Ram Tah Vs Delhi Administration and Another
Delhi High Court · (1992) 46 DLT 90
Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 6Land Acquisition Act, 1894 — Section 4
High Courts22 Nov 1991
Krishna Vs Attar Singh
Delhi High Court · (1992) 46 DLT 342 : (1992) 1 DMC 218 : (1992) RLR 95
Hindu Marriage Act, 1955 — Section 13(1)
High Courts20 Nov 1991
Rekha Rani Saxena Vs Ashok Saxena
Delhi High Court · (1992) 46 DLT 351
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24
High Courts20 Nov 1991
Balwant Singh Vs Bhori Lal
Delhi High Court · (1991) 1 DRJ 489 Supp : (1992) 1 RCR(Criminal) 289 : (1992) 1 RCR(Rent) 133
Contempt of Courts Act, 1971 — Section 12
High Courts20 Nov 1991
Om Parkash Vs Vaid Shyam Sunder
Delhi High Court · (1992) 46 DLT 214 : (1991) 1 DRJ 179 Supp : (1992) RLR 31
Delhi Rent Control Act, 1958 — Section 39
High Courts20 Nov 1991
Amrik Singh Vs State
Delhi High Court · (1992) 46 DLT 252
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts19 Nov 1991
Laiq Ahmed Vs Anglo Arabic Higher Secondary School and Others
Delhi High Court · (1992) 46 DLT 11 : (1991) 1 DRJ 123 Supp
Constitution of India, 1950 — Article 12
High Courts19 Nov 1991
Beli Ram Malhotra and Others Vs Delhi Transport Corporation
Delhi High Court · (1992) 1 ACC 1
High Courts19 Nov 1991
Raj Devi Vs Mohd. Salim Siddique and Others
Delhi High Court · (1991) 45 DLT 653 : (1991) 21 DRJ 317
High Courts19 Nov 1991
R.K. Pariyar Vs International Airport Authority of India and Others G.L. Maden Vs International Airport Authority of India and Others L. Rai Vs International Airport Authority of India and Others Mansarobar Commercial Enterprises Vs International Airport Authority of India and Others
Delhi High Court · (1992) 46 DLT 646 : (1992) 40 ECC 61 : (1992) 40 ECR 321 : (1993) 63 ELT 411
Customs Act, 1962 — Section 117, 8International Airports Authority Act, 1971 — Section 37(1)