High Courts10 Nov 1991
Hanuman Mangla Co-operative Group Housing Society Ltd. Vs Union of India
Delhi High Court · (1992) 46 DLT 142
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Act, 1972 — Section 54
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 7 of 41
High Courts07 Nov 1991
Thakkar Travels Bureau Vs Union of India
Delhi High Court · (1991) 1 DRJ 146 Supp
High Courts07 Nov 1991
Vidya Sagar Vs Shakuntala Devi
Delhi High Court · (1992) 22 DRJ 123 : (1992) RLR 5
Delhi Rent Control Act, 1958 — Section 140
High Courts07 Nov 1991
Kanwar Kumar Seth Vs Mulkh Raj Malhotra
Delhi High Court · (1992) 46 DLT 122
Delhi Rent Control Act, 1958 — Section 15(7)
High Courts07 Nov 1991Dismissed
Som Nath Pahwa and Others Vs State
Delhi High Court · (1992) 1 DMC 285
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts04 Nov 1991
Madan Lal Vs Registrar, Delhi High Court and Others
Delhi High Court · (1992) 46 DLT 133
Constitution of India, 1950 — Article 226
High Courts04 Nov 1991
L.R. Gupta and Others Vs Union of India and Others
Delhi High Court · (1992) 101 CTR 179 : (1992) 46 DLT 14 : (1992) 22 DRJ 1 : (1992) 194 ITR 32 : (1991) RLR 551 : (1991) 59 TAXMAN 305
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132
High Courts04 Nov 1991
M.S. Chawla and Co. Vs Delhi Electricity Supply Unit
Delhi High Court · (1992) RLR 35
High Courts01 Nov 1991
Brahm Prakash Bansal and Another Vs Union of India and Another
Delhi High Court · (1991) 45 DLT 676
High Courts31 Oct 1991
V.P. Arora Vs Punjab National Bank
Delhi High Court · (1992) 48 DLT 367 : (1991) 1 DRJ 92 Supp : (1992) ILR Delhi 407 : (1992) RLR 21
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts31 Oct 1991
Pride Construction Co. Vs Delhi Development Authority
Delhi High Court · (1992) 1 ARBLR 216 : (1991) 45 DLT 584 : (1991) 21 DRJ 327
High Courts31 Oct 1991
R. Dalmia and Others (A.O.P.) Vs Commissioner of Income Tax (and Vice Versa) Commissioner of Income Tax Vs J. Dalmia (Huf)., (and Vice Versa)
Delhi High Court · (1992) 101 CTR 203 : (1991) 1 DRJ 102 Supp : (1992) 194 ITR 700
High Courts30 Oct 1991
Lalit Mohan Puri Vs Pure Drinks (New Delhi) Ltd.
Delhi High Court · (1991) 46 DLT 118 : (1992) 2 LLJ 439
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(9)
High Courts30 Oct 1991
Krupanidhi Education Trust (Regd.) and another Vs The Secretary, Pharmacy Council of India and others
Delhi High Court · AIR 1992 Delhi 238 : (1992) 2 ILR Delhi 798
High Courts30 Oct 1991
Balbir Singh Vs Union of India
Delhi High Court · (1993) 50 DLT 40
Land Acquisition Act, 1894 — Section 4
High Courts29 Oct 1991
Suresh Kumar Vs Mahinder Mehta and Another
Delhi High Court · (1991) 45 DLT 683
Delhi Rent Control Act, 1958 — Section 45(3)