High Courts21 Oct 1991
B.R. Handa and Others Vs New Delhi Municipal Corporation and Others
Delhi High Court · (1992) 1 BC 214 : (1991) 45 DLT 612
Constitution of India, 1950 — Article 227Punjab Municipal Act, 1917 — Section 3(1)
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 9 of 41
High Courts21 Oct 1991
N.S. Dass Bahl Vs Union of India
Delhi High Court · (1992) 46 DLT 97
Constitution of India, 1950 — Article 16
High Courts21 Oct 1991
Corporate Executive Association of NTPC (CEAN), New Delhi Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 495
Constitution of India, 1950 — Article 226
High Courts21 Oct 1991
Asadhulla Sarwari Vs State
Delhi High Court · (1992) 46 DLT 8 : (1992) 22 DRJ 176
High Courts11 Oct 1991
Jaswant Singh Vs Gurbax Singh Kohli
Delhi High Court · (1991) 45 DLT 511
Delhi Rent Control Act, 1958 — Section 21
High Courts11 Oct 1991
Sushila Devi Bhaskar Vs Ishwar Nagar Cooperative House Building Society Ltd. and Others
Delhi High Court · (1991) 45 DLT 518
Constitution of India, 1950 — Article 226
High Courts11 Oct 1991
Loha Udyog Vs Delhi Development Authority
Delhi High Court · (1992) 46 DLT 327
Constitution of India, 1950 — Article 226
High Courts11 Oct 1991
Harbhagwan Prabh Dayal Vs Mohd. Ishaq
Delhi High Court · (1991) 45 DLT 686
Delhi Rent Control Act, 1958 — Section 27, 27(6)
High Courts11 Oct 1991
Bhanot Properties and Industries Ltd. Vs Delhi Electricity Supply Undertaking and Others
Delhi High Court · (1991) 45 DLT 498 : (1992) RLR 9
Constitution of India, 1950 — Article 226
High Courts09 Oct 1991
Syndicate Bank Vs Satya Electric Co. and Others
Delhi High Court · (1992) 1 BC 52 : (1991) 45 DLT 547
High Courts08 Oct 1991
S. L. SINGHANIA AND OTHERS Vs ASSISTANT COMMISSIONER OF Income Tax/WEALTH-TAX.
Delhi High Court · (1992) 100 CTR 199 : (1992) 193 ITR 275 : (1992) 65 TAXMAN 479
High Courts08 Oct 1991
S.L. Singhania and Others Vs Assistant Commissioner of Income Tax/Wealth Tax etc.
Delhi High Court · (1991) 100 CTR 199 : (1992) 46 DLT 399 : (1991) 1 DRJ 76 Supp
Income Tax Act, 1961 — Section 124(3)
High Courts07 Oct 1991
Mithilesh Kumari Mangla Vs Lt. Govener and Others
Delhi High Court · (1991) 45 DLT 695
Constitution of India, 1950 — Article 226
High Courts07 Oct 1991
Poonam Sood and Another Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1991) 45 DLT 697
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Oct 1991
Girdhari Lal Vs State
Delhi High Court · (1991) 45 DLT 506 : (1992) 22 DRJ 180
High Courts07 Oct 1991
Satish Chander and Others Vs Delhi Transport Corporation
Delhi High Court · (1992) 46 DLT 243
High Courts03 Oct 1991
Nafed Krishi Workers Union and Another Vs Nafed and Another
Delhi High Court · (1991) 45 DLT 516 : (1991) 63 FLR 871 : (1991) RLR 542
Constitution of India, 1950 — Article 226
High Courts03 Oct 1991
Union of India Vs Jhutter Singh
Delhi High Court · (1992) 46 DLT 364
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Land Acquisition Act, 1894 — Section 4
High Courts03 Oct 1991
Ishwari Devi Vs The State
Delhi High Court · (1991) 2 DMC 624 : (1992) 22 DRJ 197