High Courts03 Oct 1991
S.C. Jindal Vs Delhi Transport Corporation
Delhi High Court · (1992) 46 DLT 242 : (1991) RLR 543
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 10 of 41
High Courts01 Oct 1991
Jagpaul Kaur and Others Vs Inderjeet Sarup
Delhi High Court · (1991) 45 DLT 658
High Courts01 Oct 1991
Shellina Sultan Ali Ha Bib Esmail Vs Customs
Delhi High Court · (1992) CriLJ 412 : (1991) 45 DLT 673 : (1993) 42 ECC 160 : (1995) 78 ELT 141 : (1992) 1 RCR(Criminal) 199
Customs Act, 1962 — Section 132
High Courts01 Oct 1991
Miss Shellina Sultan Ali Habib Esmail Vs The Customs
Delhi High Court · (1991) 10 DEL CK 0018
High Courts01 Oct 1991
Ansal Properties and Industries (P) Ltd. Vs Delhi Development Authority and Others
Delhi High Court · (1992) 22 DRJ 69
Constitution of India, 1950 — Article 14Delhi Development Act, 1957 — Section 22, 336, 340
High Courts01 Oct 1991
Central Government Vs The Commissioner of Payments and Another
Delhi High Court · (1992) 46 DLT 246
Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 10(3)
High Courts30 Sept 1991
Pioneer Silk Mills Pvt. Ltd. and Another, Sanghi Textiles Processors Pvt. Ltd. and Others, Karan Textile Industries Pvt. Ltd. and Others, Dilip Textiles (P) Ltd. and Another, Sri Ram Mills and Another, Hyderabad Silk Mills Pvt. Ltd. and Another and S. Kumars Ltd. and Another Vs Union of India and Others
Delhi High Court · (1998) 79 ECR 553 : (1995) 80 ELT 507 : (1992) ILR Delhi 433
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3(3)
High Courts30 Sept 1991
K.L. Anand Vs Rehmatullah and Others
Delhi High Court · (1992) 46 DLT 637
Civil Procedure Code, 1908 (CPC) — Section 11Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 36
High Courts30 Sept 1991
Yoshida Kogyo K.K. Vs Rajindra Jain and Others
Delhi High Court · (1991) 45 DLT 655
High Courts27 Sept 1991
Sarupi Devi Vs Union of India and Others
Delhi High Court · (1992) ACJ 671 : (1991) 45 DLT 551
High Courts27 Sept 1991
Commissioner of Income Tax Vs New Everest Construction Co.
Delhi High Court · (1991) 09 DEL CK 0015
High Courts25 Sept 1991
Harish Chand @ Noori Vs State
Delhi High Court · (1992) 46 DLT 397
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts25 Sept 1991
Randhir Singh Sagar and Another Vs Administrator of Delhi and Others
Delhi High Court · (1991) 45 DLT 400
High Courts25 Sept 1991
Amir Sadruddin Khan Vs Administrator, Union Territory of Delhi and Others
Delhi High Court · (1992) 46 DLT 137
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts24 Sept 1991
Grand Slam International Vs Union of India and Others
Delhi High Court · (1991) 45 DLT 396
Constitution of India, 1950 — Article 226
High Courts23 Sept 1991
Bishan Lal Bhalla Vs Arjun Rijhsinghani
Delhi High Court · (1991) 45 DLT 398
Delhi Rent Control Act, 1958 — Section 14
High Courts23 Sept 1991
New India Assurance Co. Ltd and Others Vs Sheila Devi and Others
Delhi High Court · (1992) 2 ACC 611