High Courts09 Sept 1991
Raj Pal Vs State
Delhi High Court · (1992) ACJ 514 : (1992) CriLJ 1470 : (1992) 22 DRJ 166 : (1992) 2 RCR(Criminal) 201 : (1991) RLR 540
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 12 of 41
High Courts09 Sept 1991
Roshan Lal Vs Kuldip Raj
Delhi High Court · (1991) RLR 535
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts06 Sept 1991
P.V. Kapoor and Another Vs Union of India and Another
Delhi High Court · (1992) CriLJ 128 : (1991) 21 DRJ 285 : (1991) 3 RCR(Criminal) 663 : (1991) RLR 513
High Courts06 Sept 1991
Khazan Singh Vs State etc.
Delhi High Court · (1991) 45 DLT 352 : (1993) 1 DMC 274
Succession Act, 1925 — Section 276
High Courts05 Sept 1991
Rajnider Kumar Sharma Vs Kharaiti Lal Sharma
Delhi High Court · (1991) 45 DLT 311
High Courts04 Sept 1991
J.K. Cement Works Vs Union of India and Others
Delhi High Court · (1992) 46 DLT 426 : (1992) 37 ECC 23 : (1994) 73 ELT 276
Central Excises and Salt Act, 1944 — Section 4(4)
High Courts04 Sept 1991
Mohammad Saleem Vs State (Delhi Administration)
Delhi High Court · (1992) CriLJ 1959 : (1991) 45 DLT 322 : (1991) 21 DRJ 279 : (1992) 1 RCR(Criminal) 116 : (1992) 1 RCR(Criminal) 277
High Courts30 Aug 1991
Usha N. Dadlani and Others Vs A. Kumar Oberoi and Others
Delhi High Court · (1992) ACJ 258 : (1992) 47 DLT 80
Motor Vehicles Act, 1939 — Section 110A
High Courts30 Aug 1991
Royal Biscuits Pvt. Ltd. Vs Sethi Bakers and Confectioners
Delhi High Court · (1993) 1 ARBLR 13 : (1992) 48 DLT 9
Copyright Act, 1957 — Section 62(2)Trade and Merchandise Marks Act, 1958 — Section 28
High Courts28 Aug 1991
Canara Bank Vs Gobbs Kay India and others
Delhi High Court · (1991) 08 DEL CK 0088
High Courts28 Aug 1991
Vipan Kumar Kapoor Vs S.M. Ali and Others
Delhi High Court · (1991) 45 DLT 390 : (1991) 3 RCR(Criminal) 498
Criminal Procedure Code, 1973 (CrPC) — Section 439Customs Act, 1962 — Section 135(1)Evidence Act, 1872 — Section 25
High Courts28 Aug 1991
Naresh Kumar Seth Vs Union of India and Others
Delhi High Court · (1991) 45 DLT 666
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts28 Aug 1991
Shiyramsharma Vs Municipal Corporation of Delhi
Delhi High Court · (1992) ILR Delhi 390
High Courts28 Aug 1991
Dr. Wellmans Homeopathic Laboratory Vs Incorp. Marketing Service (P) Ltd.
Delhi High Court · (1992) 48 DLT 462
High Courts28 Aug 1991
Raj Kumari Vs Delhi Administration and Others
Delhi High Court · (1991) 45 DLT 337
Constitution of India, 1950 — Article 14, 226Delhi School Education Act, 1973 — Section 8
High Courts26 Aug 1991
Puran Mal Gupta Vs Commissioner (Housing) Delhi Development Authority and Another
Delhi High Court · (1991) 45 DLT 438
Constitution of India, 1950 — Article 14
High Courts26 Aug 1991
Hori Lal Vs Sarwan Kumar
Delhi High Court · (1992) 46 DLT 173
Easements Act, 1882 — Section 52Specific Relief Act, 1963 — Section 28
High Courts23 Aug 1991
Jagdamba Auto Industries Vs Kamal Yadav
Delhi High Court · (1991) 45 DLT 125 : (1992) 1 LLJ 798
Industrial Disputes Act, 1947 — Section 10