High Courts23 Aug 1991
Rajdhani Waste Cotton Agency Vs Commissioner of Sales Tax
Delhi High Court · (1991) 08 DEL CK 0033
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 13 of 41
High Courts23 Aug 1991
Commissioner of Sales Tax, New Delhi Vs Gramophone Co. of India.
Delhi High Court · (1992) ILR Delhi 207 : (1992) 84 STC 311
High Courts22 Aug 1991
Savitri Devi and Others Vs Darshan Singh and Others
Delhi High Court · (1993) 1 ACC 233 : (1991) 2 ACC 487
High Courts22 Aug 1991
Raghbir Singh Vs Makholi Ram and Others
Delhi High Court · (1992) ACJ 966 : (1991) 45 DLT 425
Motor Vehicles Act, 1939 — Section 11OD, 173
High Courts21 Aug 1991
Sukh Dayal Singh and Others Vs Jagdish Chand and Others
Delhi High Court · (1992) 1 ACC 98
High Courts21 Aug 1991
Rajeshwari Prasad and Another Vs Shyam Chand Prasad
Delhi High Court · (1991) 2 DMC 447
Hindu Marriage Act, 1955 — Section 24
High Courts21 Aug 1991
Sunita Godara Vs Union of India and Others
Delhi High Court · (1991) 45 DLT 415
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 25
High Courts21 Aug 1991
State Trading Corporation of India Vs Vishwa Oil Corporation Ltd.
Delhi High Court · (1993) 49 DLT 374
High Courts21 Aug 1991
Rama Association (P) Ltd. Vs Delhi Development Authority
Delhi High Court · (1991) 45 DLT 630
High Courts21 Aug 1991
R.K. Soni Vs S. Singhara Singh
Delhi High Court · AIR 1992 Delhi 264 : (1991) 3 RCR(Criminal) 462 : (1992) 1 RCR(Criminal) 379
High Courts21 Aug 1991
Surinder Kumar Vs State
Delhi High Court · (1992) CriLJ 616 : (1991) 3 Crimes 709 : (1991) 45 DLT 372 : (1991) 2 DMC 473 : (1991) 2 RCR(Criminal) 672
High Courts21 Aug 1991
Ved Prakash and Others Vs Gurmit Singh and Others
Delhi High Court · (1992) ACJ 1147 : (1991) 45 DLT 496
High Courts21 Aug 1991
Chittor Co-Operative Sugar Ltd. Vs State Trading Corporation of India Ltd.
Delhi High Court · (1991) 45 DLT 223
High Courts21 Aug 1991
Jyotsna Raina Vs Tamilnadu Handicrafts Development Corporation Ltd. and Another
Delhi High Court · (1991) 1 DRJ 175 Supp
Constitution of India, 1950 — Article 14, 16, 20
High Courts20 Aug 1991
Shourie Duplicators Pvt. Ltd. and Others Vs Employees State Insurance Corporation
Delhi High Court · (1991) 45 DLT 333 : (1991) 63 FLR 873 : (1992) 2 LLJ 443
Employees State Insurance Act, 1948 — Section 2(22)
High Courts20 Aug 1991
Kunnathully Vblayudhan Subramaniann Vs Union of India and Others
Delhi High Court · (1992) 2 Crimes 486 : (1991) 45 DLT 317 : (1992) 37 ECC 81 : (1992) 3 RCR(Criminal) 497 : (1991) 2 RCR(Criminal) 387
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)